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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(c) in Dr. M.G.R. Medical University, Tamil Nadu, Employees Conduct Statutes

(c)It shall be the duty of the employee to inform the University the trade or business or such other thing as the case may be in which any member of the family of the employee is engaged.