Section 12 in Dr. M.G.R. Medical University, Tamil Nadu, Employees Conduct Statutes
12. Private trade or employment.
(a)No employee shall except with the previous sanction of the University engage directly or indirectly in any trade or business or undertake any other employment;(b)A person employed in the University shall not apply for private employment or signify his willingness to accept such employment without first obtaining the permission in writing of the University;(c)It shall be the duty of the employee to inform the University the trade or business or such other thing as the case may be in which any member of the family of the employee is engaged.
