Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Assam - Subsection Section 49(2) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014 (2)Septic tanks may be constructed of brickwork, stone masonry, concrete or other suitable material as approved by Authority.
