Section 32 in The University of Rajputana (Second Amendment) Act, 1950
32. General amendment in respect of certain words.
- In the said Acts and the Statutes of the University as contained in the Schedule thereto and all other Regulations, Rules and Orders,-(i)for the words "Recognised College" or "Recognised Colleges" wherever they occur, the words "affiliated College" or "affiliated Colleges" as the case may be shall be substituted; and(ii)the word "Pro-Chancellor" wherever it occurs, shall be omitted.
