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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(i) in The University of Rajputana (Second Amendment) Act, 1950

(i)for the words "Recognised College" or "Recognised Colleges" wherever they occur, the words "affiliated College" or "affiliated Colleges" as the case may be shall be substituted; and