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State of Odisha - Section

Section 58 in The Orissa Factories Rules, 1950

58. Protection of eyes.

- Effective screens or suitable goggles shall be provided for the protection of persons employed in the immediate vicinity of the following processes
(a)the processes specified in Schedule annexed hereto, being processes which involve risk of injury to the eyes from particles or fragments thrown off in the course of the process;
(b)the processes specified in Schedule II annexed hereto, being processes which involve risk of injury to the eyes by reason of exposure to excessive light [or infra red or ultra violet radiation.] [Inserted vide Orissa Gazette Part III/25.11.1977-SRO No. 763/77/7.11.1977.]