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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Odisha - Subsection

Section 58(b) in The Orissa Factories Rules, 1950

(b)the processes specified in Schedule II annexed hereto, being processes which involve risk of injury to the eyes by reason of exposure to excessive light [or infra red or ultra violet radiation.] [Inserted vide Orissa Gazette Part III/25.11.1977-SRO No. 763/77/7.11.1977.]