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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(2)(d) in East Kolkata Wetlands (Conservation and Management) Act, 2006

(d)the manner of making application for change of character or mode of use of the land under sub-section (1) of section 10;