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State of West Bengal - Act

East Kolkata Wetlands (Conservation and Management) Act, 2006

WEST BENGAL
India

East Kolkata Wetlands (Conservation and Management) Act, 2006

Act 7 of 2006

  • Published on 31 March 2006
  • Commenced on 31 March 2006
  • [This is the version of this document from 31 March 2006.]
  • [Note: The original publication document is not available and this content could not be verified.]
East Kolkata Wetlands (Conservation and Management) Act, 2006West Bengal Act No. 7 of 2006, Vide notification No. 4041-L dated 31st March, 2006 published in the Kolkata Gazette, Extraordinary Part III, dated March 31, 2006.

014.

Statement Of Objects And Reasons. - The wetland in general is of great ecological significance for human life. It acts as regulator of water regime, source for underground water recharging, mechanism for waste water treatment, air quality purifier and store of water for fire-fighting However, of late, there is an increasing pressure on land for human settlement due to urbanization, leading to filling up of the wetlands and East Kolkata wetlands has no exception.2. The East Kolkata wetlands, situated in the eastern fringe of the city of Kolkata was declared as a Ramsar Site in 2002, in" consonance with the Convention on Wetlands held in Ramsar, iran, in 1921, to which India was a signatory. The .said East Kolkata wetlands is a unique example of usage of the sewage water of the city for the purpose of pisciculture and farming. The shallow waste water fish ponds within the East Kolkata wetlands behave like "Oxidation Ponds". These ponds reduce the bacterial load substantially before it is discharged into the Kulti outfall. This is in fact an inexpensive method of treatment of the city sewage. The need for the conservation and management of the East Kolkata wetlands area, which is under wise use, cannot therefore, be over emphasized.3. Considering all these aspects, it has been felt necessary and expedient to provide for conservation and management of the East Kolkata wetlands and for matters connected therewith and incidental thereto.4. As the West Bengal Legislative Assembly was not in session, and as it was necessary to take immediate action in the matter, an Ordinance, namely the East Kolkata Wetlands (Conservation and Management) Ordinance, 2005 (West Ben. Ord. VII of 2005), was promulgated.5. The Bill seeks to replace the said Ordinance with certain modifications by an Act of the State Legislature.6. The Bill has been framed with the above objects in view.Sd/-Manabendra MukherjeeMember-in-charge.Kolkata, The 23rd December, 2005Statement of Objects and ReasonsIn the East Kolkata Wetlands (Conservation and Management) Act, 2006 (West Bengal Act No. 7 of 2006) (hereinafter referred to as the said Act), the provisions of section 13, inter alia, empower the Accountant-General, West Bengal, to conduct the audit of the East Kolkata Wetlands Management Authority (hereinafter referred to as the Authority).2. While entrusting the audit of the Authority upon the Accountant-General, West Bengal, in accordance with the provisions of the said Act, certain practical difficulties have been cropped up inasmuch as the Authority is enjoying the status of a body corporate and the provisions of the Comptroller and Auditor General's (Duties, Powers and Conditions of Service) Act, 1971 (56 of 1971), spells out that the Comptroller and Auditors General of India can undertake the audit of any such authority only on the request of the Governor of the State.3. With a view to removing such difficulties, it has been felt necessary to incorporate an enabling provision in section 13 of the said Act retrospectively authorising the Governor of the State to entrust the audit of the Authority on the Comptroller and Auditor-General of India since its inception and to make some consequential changes therein to make such provision consistent with the provisions of the Comptroller and Auditor-General's (Duties, Powers and Conditions of Service) Act, 1971.4.The Bill has been framed with the above objects in view.

5. There is no financial implication involved in the Bill.

Sd/- Sailen Sarkar,Member-in-charge.Kolkata, The 4th September, 2008Passed by the West Bengal Legislature, received the assent of the Governor and was first published in the Kolkata Gazette, Extraordinary, of the 31st March, 2006.An Act to provide for conservation and management of the East Kolkata wetlands for matters connected therewith and incidental thereto.Whereas the wetlands act as regulator of water regime, source for underground watter recharging, mechanism for waste water treatment, air quality purifier and store of water for fire-fighting and have great ecological significance for human life;And Whereas there is an increasing pressure on land for human settlement leading to filling up of the wetlands;And whereas the East Kolkata wetlands are ecologically and socioeconomically very important;And whereas it is expedient to provide for conservation and management of the East Kolkata wetlands and for matters connected therewith and incidental thereto;It is hereby enacted in the Fifty-seventh Year of the Republic of India, by the Legislature of West Bengal, as follows :

1. Short title and commencement.

—(1) This Act may be called the East Kolkata Wetlands (Conservation and Management) Act, 2006.
(2)It shall be deemed to have come Into force on the 16th day of November, 2005.

2. Definitions.

—In this Act, unless the context otherwise requires,—
(a)"Authority" means the East Kolkata Wetlands Management Authority constituted under section 3;
(b)"Chairperson" means the Chairperson of the Authority;
(c)"East Kolkata wetlands" means such of the areas included in the list of Ramsar Sites as are specified in Schedule I and shown in the map in Schedule II.
Explanation I.—For the purposes of this Act, "Ramsar Sites" means the wetlands of international importance under Ramsar Convention.Explanation II.—For the purposes of this Act, "Ramsar Convention" means the Ramsar Convention on Wetlands, Ramsar, Iran;
(d)"land" includes any wetland;
(e)"Land and Land Reforms Department" means the Land and Land Reforms Department of the Government of West Bengal;
(f)"local body" means a Panchayat within the meaning of clause (1) of Article 2438, or a Municipality within the meaning of clause (1) of Article 243Q, of the Constitution or, in the absence of a Panchayat or Municipality, an institution of self-Government constituted or established under any other provision of the Constitution or by or under any Central Act or State Act;
(g)"Member-Secretary" means the Member-Secretary of the Authority;
(h)"notification" means a notification published in the Official Gazette;
(i)'prescribed" means prescribed by rules made under this Act;
(j)"State Government" means the Government of West Bengal in the Department of Environment;
(k)"water body" includes any land holding water.

3. Constitution of East Kolkata Wetlands Management Authority.

—(1) The State Government shall, with effect from such date as it may, by notification, appoint, constitute an Authority to be called the East Kolkata Wetlands Management Authority.
(2)[ The Authority shall consist of the following Members:-
(i) Minister-in-Charge, Department of Environment,Government of West Bengal, Chairperson
(ii) the Chief Secretary to the Government of WestBengal,. Member;
(iii) the Additional Chief Secretary or the PrincipalSecretary or the Secretary, as the case may be, Department ofEnvironment, Government of West Bengal, Member Secretary;
(iv) the Additional Chief Secretary or the PrincipalSecretary or the Secretary, as the case may be, Department ofLand and Land Reforms and Refugee Relief and Rehabilitation,Government of West Bengal. Member
(v) the Additional Chief Secretary or the PrincipalSecretary or the Secretary, as the case may be, Department ofFisheries, Government of West Bengal, Member
(vi) the Additional Chief Secretary or the PrincipalSecretary or the Secretary, as the case may be, Department ofForests, Government of West Bengal, Member
(vii) the Additional Chief Secretary or the PrincipalSecretary or the Secretary, as the case may be, Department ofPanchayats and Rural Development, Member
(viii) the Additional Chief Secretary or the PrincipalSecretary or the Secretary, as the case may be, Department ofIrrigation and Waterways, Member
(ix) the Additional Chief Secretary or the PrincipalSecretary or the Secretary, as the case may be, Department ofTourism, Member;
(x) four experts to be nominated by the StateGovernment each in the areas of wetland ecology, hydrology,fisheries and Socio-economics. Member;]
(3)The Authority shall be a body corporate with the name specified in sub-section (1) having perpetual succession and a common seal with power to acquire, hold and dispose of property and to contract and may, by the aforesaid name, sue or be sued.

4. Functions and powers of Authority.

—(1) The functions and powers of the East Kolkata Wetlands Management. Authority shall be—(a)to demarcate the boundaries of the East Kolkata wetlands on the field as shown in the map in Schedule II;(b)to take measures or make an order to stop, undo and prevent any unauthorised development project in, or unauthorised use of, or unauthorised act on, the East Kolkata wetlands;(c)to make an order directing demolition or alteration of any hoarding, frame, post, kiosk, structure, neon-signed or sky-sign, erected or exhibited illegally for the purpose of advertisement on any land within the East Kolkata wetlands;(d)to make an order to prevent, prohibit or restrict any mining, quarrying, blasting, or other operation of like nature, for the purpose of protecting or conserving the East Kolkata wetlands;(e)to take measures to abate pollution in the East Kolkata wetlands and conserve the flora, fauna and biodiversity in general;(f)to prepare action plans conforming to the resolutions taken and recommendations made, from time to time, under the Ramsar Convention and to update the land use maps of the East Kolkata wetlands;(g)to implement and monitor the activities specified in the action plans;(h)to promote research and disseminate findings of such research among the stakeholders;(i)to raise awareness about the utility of the wetlands in general and the East Kolkata wetlands in particular;(j)to promote basic conservation principles like sewage fed pisciculture and ecotourism in the East Kolkata wetlands;(k)to enforce land use control in the substantially water body oriented areas and other areas in the East Kolkata wetlands;(l)to detect changes of ecological character and in land use in the East Kolkata wetlands;(m)to establish network with other Ramsar Sites in India;(n)to conduct inquiry or scientific study for any purpose of this Act;(o)to constitute expert committee for any purpose of this Act;(p)to enter any land or premises, including to collect samples of air, water, soil and other biological resources, for any purpose of this Act;(q)to call for relevant records and documents and information from any Department, organisation or local body for any purpose of this Act;(r)to do such act, or pass such order, which may be necessary and expedient for the purpose of conservation and management of the East Kolkata wetlands.
(2)The Authority shall, before making an order under clause (b), or clause (c), or clause (d), of sub-section (1), give the person affected thereby a reasonable opportunity of being heard.

5. Term of office, allowances, etc. of nominated Member of Authority.

—(1) The term of office and allowances of a nominated Member of the Authority shall be such as may be prescribed :Provided that the State Government may, if it thinks fit, terminate, by order and for the reasons to be recorded in writing, the appointment of any nominated Member before the expiry of his term of office.
(2)A nominated Member of the Authority may resign his membership under his hand addressed to the State Government and, on acceptance of such resignation by the State Government, he shall cease to be a Member as such.
(3)Any vacancy, by resignation, death or otherwise, of a nominated Member shall be filled by fresh nomination by the State Government.

6. Meeting of Authority.

—(1) The Authority shall meet at such place and time, and the meeting shall be conducted in such manner, as may be prescribed.
(2)All orders and decisions of the Authority shall be authenticated by the Chairperson or by such other Member or such officer of the Authority as may be authorised in this behalf by the Chairperson.

7. Vacancy, etc. not to Invalidate acts or proceedings of Authority.

— No act or proceeding of the Authority shall be called in question on the ground merely of the existence of any vacancy in, or any defect in the constitution of, the Authority.

8. Officers and employees of Authority.

—(1) The Authority may appoint such officers and employees as it considers necessary for the efficient performance of its functions.
(2)The method of recruitment and the terms and conditions of service of the officers and employees shall be such as may be prescribed.Explanation.—For the purposes of sub-section (1) and sub-section (2), the expression "officers and employees" does not include the Chairperson or the Member-Secretary or any other Member of the Authority.
(3)Notwithstanding anything contained in sub-section (1) or sub-section (2), the State Government, on request of the Authority, may, by order in writing, require, for performance of any function of the Authority, services of any officer or employee of the State Government by way of duties in addition to his normal duties.

9. Maintenance and preservation of land in East Kolkata wetlands.

—Notwithstanding anything contained in any law for the time being in force, every person holding any land in the East Kolkata wetlands shall maintain and preserve such land in a manner that its area is not diminished, or its character is not changed, or it is not converted for any purpose other than the purpose for which it was settled or previously held, except with the previous sanction of the Authority under section 10.

10. Procedure for granting sanction.

—(1) Any person holding a land in the East Kolkata wetlands may apply, in such manner as may be prescribed, to the Authority for change of character or mode of use of the land.
(2)The Authority shall, on receipt of the application, examine the merit of the case and, if necessary, inspect the proposed site.
(3)After examination of the case and inspection, if any, of the proposed site under sub-section (2), the Authority shall refer the case to the Collector of the concerned District for taking necessary action for issuance of an order under section 4C of the West Bengal Land Reforms Act, 1955 (West Bengal Act No. 10 of 1956).
(4)On receipt of the order from the Collector of the concerned District, the Authority may pass, in such form and with such restrictions and conditions as may be prescribed, an order granting sanction for change of character or mode of use of the land :Provided that if the sanction may result in filling up of any water body, the Authority shall, prior to granting sanction under this sub-section, require the person to create at an appropriate place within the East Kolkata wetlands a water body of Which the area shall not be less than the area of the water body which may be so filled up.
(5)Nothing in this section shall empower the AUthority to grant sanction for change of character or mode of use of a land unless the change is for improvement or upkeep of the local environment and its surroundings.

11. Restoration of land to original character or mode of use.

—(1) If the Authority is, either suo motu or on receipt of any information, satisfied that the character or mode of use of a land is being changed or has been changed in contravention of any provision of this Act, it may, by order in writing, require the person responsible for the change to restore the land, at his own expense, to the original character or mode of use within such period as may be specified in the order and, in case of default by such person, undertake the restoration by itself and recover the cost thereof as arrears of land-revenue :Provided that before passing the order the Authority shall give the person a reasonable opportunity of being heard.
(2)The Authority may use appropriate technology any method in determining whether a land comprises or has comprised a wetland or whether water is being or has been drawn from a wetland so as to change the character or mode of use of the wetland or whether a wetland is being or has been filled up partially or fully or whether a wetland is being or has been encroached upon in any manner.

12. Fund of Authority.

—The Authority shall have its own fund and the sums which may be paid to the Authority by the State Government and all other receipts, by way of grants, gifts, donations, benefactions or otherwise, of the Authority shall be carried to the fund and all payments by the Authority shall be made therefrom.

13. Accounts and audit.

—(1) The Authority shall maintain proper accounts and other relevant records and prepare an annual statement of accounts in such form as may be prescribed.
(2)[ Subject to the provisions of the Comptroller and Auditor-General's (Duties, Powers and Conditions of Service) Act, 1971 (56 of 1971) and the rules and orders made thereunder, the Governor of West Bengal may entrust the audit of the accounts of the Authority to the Comptroller and Auditor-General of India.] [Sub-section (2) subs. by s. 2(1) of the East Kolkata Wetlands (Conservation and Management) (Amendment) Act, 2008 (West Bengal Act 28 of 2008) (w.r.e.f. 16.11.2005).]
(3)[ The Comptroller and Auditor-General of India or any other person appointed by him in this behalf shall have the same rights, privileges and authority in connection with such audit as the Comptroller and Auditor-General of India has in connection with the audit of the Government accounts.] [Sub-section (3) subs, by section 2(2), ibid (w.r.e.f. 16 11.2005).]
(4)[ The accounts of the Authority as certified by the Comptroller and Auditor-General of India or any other person appointed by him in this behalf together with [the audit report and the audit certificate thereon] [Sub-section (4) inserted by section 2(3), ibid (w.r.e.f. 16.11.2005).] shall be forwarded to the State Government and the State Government shall cause the same to be laid, as soon as may be after it is received, before the West Bengal Legislative Assembly.] [Substituted by Act No. 5 of 2017, dated 17.3.2017]

14. Annual report.

—The Authority shall prepare for each financial year, in such form and at such time each year as may be prescribed, its annual report giving a full account of its activities during such financial year and forward a copy thereof to the State Government.

15. Powers and duties of Chairperson and Member-Secretary.

(1)The Chairperson shall exercise such powers and discharge such duties as may be prescribed or as may, from time to time be delegated to him by the Authority.
(2)The Member-Secretary shall exercise such powers and discharge such duties as may be prescribed or as may, from time to time, be delegated to him by the Authority or the Chairperson.

16. Directions by State Government.

—The Authority shall be guided, in performance of its functions, by such directions as may be given, from time to time, to it by the State Government :Provided that no such direction shall be inconsistent with any provision of this Act.

17. Power to include any area in, or enlarge any area of, East Kolkata wetlands.

—(1) The State Government may, if it is of opinion that it is necessary or expedient in the public interest so to do, by notification, include any area in, or enlarge any area of, the East Kolkata wetlands and, thereupon, Schedule I and Schedule II shall be deemed to have been amended accordingly.
(2)Every notification issued under sub-section (1) shall, as soon as may be after it is issued, be laid before the State Legislature.

18. Penalties.

—(1) Whoever fails to comply with or contravenes any provision of this Act or the rules made, or orders issued, thereunder shall be guilty of an offence and shall, in respect of each such failure or contravention, be punished with imprisonment for a term which may extend to three years or with fine which may extend to one lac rupees or with both and, in case such failure or contravention continues, with an additional fine which may extend up to five thousand rupees for every day during which such failure or contravention continues after the conviction for first such failure or contravention.
(2)Every such offence shall be cognizable and non-bailable.

19. Offences by companies.

—(1) Where an offence under this Act has been committed by a company, every person, who at the time the offence was committed, was in charge of, and was responsible to, the company for the conduct of the business of the company, as well as the company, shall be deemed to be guilty of the offence and shall be liable to be proceeded against and punished accordingly :Provided that nothing contained in this sub-section shall render any such person liable to any punishment, if he proves that the offence was committed without his knowledge or that he had exercised all due diligence to prevent the commission of such offence.
(2)Notwithstanding anything contained in sub-section (1), where an offence under this Act has been committed by a company and it is proved that the offence has been committed with the consent or connivance of or is attributable to, any neglect on the part of, any director, manager, secretary or other officer of the company, such director, manager, secretary or other officer shall also be deemed to be guilty of that offence and shall be liable to be proceeded against and punished accordingly.Explanation.—For the purposes of this section,—
(a)"company" means any body corporate, and includes a firm or other association of individuals; and
(b)"director", in relation to a firm, means a partner in the firm.

20. Offences by officers of State Government or local bodies.

—If any officer of the State Government or of a local body permits or neglects doing, or wilfully fails to do, any act whereby an offence under this Act is committed, he shall, notwithstanding anything contained in the service law applicable to him for the time being in force, be deemed to have committed under such service law misconduct in discharge of his official duties and be subjected to the disciplinary proceedings and penalties accordingly,

21. Protection of action taken in good faith.

—No suit, prosecution or other legal proceeding shall lie against the Authority or any Member, officer or employee thereof or the State Government or any officer or employee thereof for anything, or any damage caused or likely to be caused by anything. which is in good faith done or intended to be done under this Act or the rules made thereunder.

22. Act to override other laws.

—The provisions of this Act shall have effect notwithstanding anything contained in any law for the time being in force or in any contract, express or implied, or in any instrument having effect by virtue of any law or in any custom or usage.

23. Power to make rules.

—(1) The State Government may, by notification, make rules for carrying out the purposes of this Act.
(2)In particular and without prejudice to the generality of the foregoing power, such rules may provide for all or any of the following matters :—
(a)the term of office and allowances of a nominated Member of the Authority under sub-section (1) of section 5;
(b)the place and time and manner of conducting the meeting of the Authority under section 6;
(c)the method of recruitment and the terms and conditions of service of the officers and employees of the Authority under sub-section (2) of section 8;
(d)the manner of making application for change of character or mode of use of the land under sub-section (1) of section 10;
(e)the form and the restrictions and conditions of an order granting sanction for change of character or mode of use of the land under sub-section (4) of section 10;
(f)the form of maintaining accounts and other relevant records and preparing an annual statement of accounts under sub-section (1) of section 13;
(g)the form and time for preparing the annual report under section 14;
(h)the powers and duties to be exercised and discharged by the Chairperson and the Member-Secretary under section 15;
(i)any other matter which is required to be, or may be, prescribed.
(3)All rules made under this section shall be laid, as soon as may be after it is made, before the State Legislature, while it is in session, for a total period of fourteen days which may be comprised in one session or in two or more successive sessions, and if, before the expiry of the session immediately following the session or the successive sessions aforesaid, the State Legislature agrees in making any modification in the rules, or the State Legislature agrees that such rules should not be made, the rules shall thereafter have effect only in such modified form or be of no effect, as the case may be; so, however, that any such modification or annulment shall be without prejudice to the validity of anything previously done under those rules.

24. Power to remove difficulties.

(1)If any difficulty arises in giving effect to the provisions of this Act, the State Government may, for the purpose of removing such difficulty, by order published in the Official Gazette, make such provisions, not inconsistent with the provisions of this Act, as it may deem to be necessary or expedient :Provided that no such order shall be made after the expiry of a period of two years from the commencement of this Act.
(2)Every order made under sub-section (1) shall, as soon as may be after it is made, be laid before the State Legislature.

25. Repeal and saving.

—(1) The East Kolkata Wetlands (Conservation and Management) Ordinance, 2005 (West Bengal Ord. VII of 2005), is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been validly done or taken under the corresponding provisions of this Act.

I

[See clause(c) of section 2]
District Police Station Mouza J.L. No. Area Sl. No. as shown in the map in Schedule II
(1) (2) (3) (4) (5) (6)
24-Paraganas(South) Tijola Dhapa 2 As specified in Table 1 1
Chowbaga 3 As specified in table 2 2
Bonchtal 4 As specified in table 3 3
Dhalenda 8 As specified in table 4 4
Pachim 9 As specified in table 5 5
Chowbaga      
Nonadanga 10 As specified in table 6 36
Sonarpur :Chak Kolar Khal 1 As specified in Table 7 6
Kaimpur 2 As specified in Table 8 7
Jagatipota 3 As specified in Table 9 8
Mukundapur 4 As specified in Table 10 9
Atghara 5 As specified in Table 11 10
Ranabhutia 6 As specified in Table 12 11
Kantipota 7 As specified in Table 13 12
Bhagabanpur 8 As specified in Table 14 13
Kharki 9 As specified in Table 15 14
Deara 10 As specified in Table 16 15
Kheadaha 11 As specified in Table 17 16
Khodahati 12 As specified in Table 18 17
Goalpota 13 As specified in Table 19 18
Kumarpukuria 14 As specified in Table 20 19
Tardaha 15 As specified in Table 21 20
Tihuria 16 As specified in Table 22 21
Nayabad 17 As specified in Table 23 22
Samukpota 91 As specified in Table 24 23
Pratapnagar 92 As specified in Table 25 24
Garal 93 As specified in Table 26 25
24-Paraganas (South) (Contd,) Kolkata Leather Complex Dakshin Dhapa Manpur 1 As specified in Table 27 34
Dhapa Manpur (presently in Kochpukur) 2 As specified in Table 28 35
Hatgachha 4 As specified in Table 29 26
Hadia 5 As specified in Table 30 27
Dharmatala 6 As specified in Table 31 28
Pachuria 7 As specified in Table 32 29
Kulberia 8 As specified in Table 33 30
Tardaha Kapashati 9 As specified in Table 34 31
Purba Jadabpur Kalikapur 20 As specified in Table 35 33
24-Paraganas(North) South Bdhan Nagar Dhapa Manpur 1 As specified in Table 36 32
Rajarhat Thakdari 19 As specified in Table 37 37
Table 1[See Column (5) of Schedule 1]Mouza Dhapa
Substantially waterbody oriented area Agricultural area Urban/Rule settlementarea
(I) (II) (III)
Dag No. (full) Dag No (part) Dag No. (full) Dag No (part) Dag No. (full) Dag No (part)
Sheet No. 1:
38, 39, 41 to 85, 93 to 96, 108, 111. 87 to 89, 91, 105, 106.   37, 40, 92.    
Sheet No. 2:
206, 207, 209, 211, 212, 213, 233, 235, 236, 241,242, 256, 260, 263 to 266, 268. 229, 239, 255, 267. 205, 219, 230, 231, 237, 240, 243 to 248, 253, 254,257 to 259, 261, 262. 203, 229, 239, 255, 267, 213 to 228, 232. 201, 202, 204, 208, 238, 249 to 252. 204, 213 to 228, 232.
Sheet No. 3:
410, 417, 444, 446, 516, 545, 573, 599, 625, 545,545, 649, 653, 654, 657. 402, 403, 443, 445, 447. 401, 404 to 409, 411 to 416, 418 to 420, 423 to426, 428 to 442, 448 to 478, 479 to 514, 515, 517, 518 to 544,547 to 572, 574 to 598, 600 to 624, 626 to 644, 647, 648, 650 to652, 655, 658 to 673, 2901 to 2964. 402, 403, 3443, 445, 447. 421, 422, 427, 656.  
Sheet No. 4:
720, 750, 824, 840, 878 to 884, 887 to 900, 937,948, 950, 951, 952, 954, 2827, 2857 to 2860. 708, 724, 725, 726, 732, 737, 739, 763, 788, 816,817, 818, 820, 825, 826, 854, 876, 877, 885, 886, 949, 955 to964, 960, 2642. 2744, 2764 to 2766, 2851 to 2856, 2861 to 2868. 701 to 707, 709 to 719, 721 to 723, 727 to 731, 733to 736, 738, 739, 741, 742 to 749, 751 to 762, 764 to 787, 789 to815, 819, 821 to 823, 827 to 839, 841 to 853, 855 to 869, 870 to875 965, 966, 967, 968, 969, 971 to 977, 978 to 989, 990, 1000,2701 to 2741, 2745 to 2750, 2751, 2752 to 2763, 2767 to 2826,2828 to 2850. 708, 724, 725, 726, 732, 737, 739, 763, 788, 816,817, 818, 820, 825, 826, 854, 876, 877, 885, 886, 901 to 936, 938to 947, 949, 953, 855 to 964, 970, 2742, 2744, 2764 to 2766, 2851to 2856, 2861 to 2868.   901 to 936, 938 to 947, 953.
Sheet No. 5:
1008, 1022, 1025, 1027 to 1032, 1034 to 1041, 1042to 1046, 1048, 1085, 1086, 1088, 1090, 1092, 1105, 1106, 1108,1110, 1111, 1115, 1118, 1121 to 1152. 1007, 1010 to 1021, 1023, 1024, 1026, 1033, 1047,1066, 1076, 1083, 1084, 10887, 1089, 1091, 1093, 1095, 1097 to1099, 1104, 1113, 1117. 1001 to 1006, 1009, 1049 to 1065, 1067 to 1075,1077 to 1080, 1081, 1082, 1093, 1094, 1100, 1101, 1102, 1103,1107, 1109, 1112, 1114, 1116, 1119, 1120. 1007, 1010 to 1021, 1023, 1024, 1026, 1033, 1047,1066, 1076, 1083, 1087, 1089, 1093, 1095 to 1099, 1104, 1113,1117.   1084, 1091, 1096.
Sheet No. 6:
1574, 1579, 1582, 1583 1602, 1604, 1607 to 1613,1615 to 1619, 1622, 1623, 1644, 1680, 1681, 1685 to 1687, 1693,1694, 1698, 1718, 1760, 1778, 1796 to 1800, 2001 to 2007, 2016 to2020, 2023 to 2029, 2032 to 2035, 2038, 2043, 2058, 2043, 2058 to2060, 2070, 2074, 2080, 2082, 2084, 2086, 2096, 2098, 2100, 2104,2107, 2109, 2110, 2116, 2119, 2121, 2192. 1560 to 1567, 1568, 1569, 1569 to 1573, 1575 to1578, 1580, 1581, 1584 to 1581, 1584 to 1588, 1590, 1591, 1594 to1601, 1693, 1605, 1606, 1614, 1620, 1624 to 1643, 1645 to 1675,1677, 1679, 1682 to 1684, 1688 to 1692, 1695, 1696, 1697, 1746 to1753, 1754, 1756 to 1759, 1761 to 1765, 1767 to 1770, 1772 to1777, 1779 to 1795 2008 to 2015, 2021, 2022, 2030, 2036, 2037,2039 to 2042, 2044, 2045, 2054 to 2057, 2061 to 2068, 2072, 2078,2081, 2087 to 2093, 2101, 2103,2112, 2118, 2122, 2123, 2125 to2151, 2153 to 2191, 2193 to 2213. 1589, 1592, 1593, 1676, 1678, 1699 to 1717, 1719 to1745, 1755, 2031, 2069, 2071, 2077, 2097, 2105, 2106, 2108, 2111,2114, 2124, 2152, 2156. 1560 to 1567, 1568, 1569 to 1573, 1575 to 1578,1580, 1581, 1584 to 1588, 1590, 1591, 1594 to 1601, 1605, 1606,1614, 1624 to 1643, 1645 to 1675, 1677, 1679, 1682 to 1684, 1688to 1695, 1696, 1697, 1746 to 1753, 1754, 1756 to 1759, 1761 to1765, 1767 to 1770, 1772 to 1777, 1779 to 1795, 2008 to 2015,2021, 2022, 2030, 2036, 2036, 2039 to 2042, 2044, 2045, 2044,2045, 2054 to 2057, 2061 to 2068, 2072,2078, 2081, 2087 to 2093,2101, 2103, 2112, 2118, 2122, 2123, 2125 to 2151, 2153 to 2191,2193 to 2213. 2073, 2075, 2076, 2079, 2083, 2085, 2094, 2097,2099, 2102, 2113, 2115, 2117, 2120. 1620 to 1621.
Sheet No. 7:
1805 to 1812.   1801 to 1804.      
Table 2[See column (5) of Schedule I]Mouza Chowbaga
Substantially water body oriented area Agricultural area Urban/Rural settlement area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No (part) Dag No. (full) Dag No. (part)
1 to 39, 49 to 51, 59, 60, 68 to 79, 83 to 89, 117,119, 120, 124, 125, 127, 132, 141, 142, 145, 146. 57, 80 to 82, 105, 107, 108, 123.   107, 108, 123. 40 to 48, 52 to 56, 58, 61 to 67, 90 to 104, 106,109 to 116, 118, 121, 122, 126, 128 to 131, 133 to 140, 143, 144,147 to 665, 667 to 680, 682 to 720. 57, 80 to 82, 105.
Table 3[See column (5) of Schedule]Mouza Bonchtala
Substantially water body oriented area Productive farming Urban/Rural settlement area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part)
Sheet No. 1
96, 119, 137, 262, 266, 487, 528, 545, 575, 591,592, 598. 177, 224, 307, 526, 527, 601 to 603, 606. 73 to 81, 85 to 95, 97, 98, 110 to 118, 120 to 136,138 to 155, 164 to 176, 180 to 204, 238 to 261, 263 to 265, 267to 286, 288 to 303, 312 to 327, 329 to 333, 461 to 465, 469, 470,489 to 525, 529 to 544, 576 to 590, 593 to 597, 599, 600, 608,655 to 662, 665, 668 to 673, 675, 676, 693, 695, 2512 to 2514,2573 to 2581, 2583 to 2590. 26, 27, 82, 83, 84, 178, 179, 287, 526, 601 to 603,606, 2582.    
Sheet No. 2
701, 718, 768, 785, 820, 845, 858, 902, 903, 937,940, 988, 991, 1000, 1005, 1097, 1122 to 1126, 1127, 1129, 1131,1142, 1143, 1165, 1217, 1219, 1221, 1222, 1325, 1336, 1337, 1343,1347, 1351 to 1365, 1370 to 1378, 1380 to 1386, 1388, 1390, 1392,1394, 1398 to 1476, 1479, 1481 to 1491 to 1529, 1538, 1539. 813, 814, 832, 962, 976, 998, 1006 to 1121, 1265 to1277, 1279, 1477, 1488 to 1490. 701, 703 to 717, 718 to 767, 769 to 784, 786 to812, 815 to 819, 821 to 831, 833, 834 to 843, 844, 846 to 857,859 to 901, 905 to 936, 938, 939, 939, 941 to 961, 963 to 975,977 to 987, 989, 990. 1001 to 1004, 1128, 1130, 1132 to 1141,1144 to 1164, 1166 to1216, 1218, 1224 to 1264, 1278, 1280 to1308, 1310 to 1324, 1326 to 1335, 1338 to 1342, 1344 to 1346,1348 to 1350, 1530 to 1537, 1540 to 1592, 1594 to 1934, 1936 to1934, 1936 to 1964, 1966 to 2051, 2053 to 2055, 2057 to 2095. 813, 814, 832, 962, 876, 998, 1042 to 1044, 1061,1065, 1066, 1068, 1070, 1076, 1077, 1101 t0 1121, 1265 to 1277,1279. 904, 1220, 1309, 1379, 1387, 1389, 1391, 1393, 1395to 1397, 1478, 1478, 1480, 2052, 2056. 1006 to 1041, 1045 to 1060, 1062 to 1064, 1067,1069, 1071 to 1075, 1078 to 1100, 1477, 1488 to 1490.
Table 4[See column (5) of Schedule]Mouza Dhalenda
Substantially water body oriented area Productive farming Urban/Rural settlement area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part)
2, 52, 58, 60, 66, 67, 89 to 91, 123, 124, 141,146, 148, 166, 173, 180, 181, 184, 211, 213, 215, 217, 221, 224,231 to 235, 239, 240, 241 to 265, 267, 268, 269, 270 to 273, 278,294 to 326, 384, 391 to 394. 17, 62, 69, 70, 140, 187 to 209, 212, 225, 237,237. 68, 71 to 80, 83 to 88, 92, 93, 338 to 361, 363to 372, 374 to 383 to 389.   1, 3 to 6, 8 to 16, 18 to 20, 21 to 51, 53 to 57,59, 61, 63 to 65, 81, 82, 94 to 122, 125 to 139, 142 to 145, 147,149, 165, 167 to 172, 174 to 179, 182, 183, 185, 186, 210, 214,216, 218 to 220, 222, 223, 226 to 230, 238, 266, 274 to 277, 279to 293, 328 to 337. 17, 62, 69, 70, 140, 187 to 209, 212, 225, 236,237.
Table 5[See Column (5) of Schedule I]Mouza Paschim Chqwbaga
Substantially water body oriented area Agricultural area Urban/Rural settlement area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No (part)
21, 70, 71, 73, 74, 76, 78, 79 to 86, 95 to 113,117 to 120, 122 to 124, 129, 131, 133, 135, 171, 172 to 178, 181to 185, 196, 211 to 218, 219, 222 to9 225, 232, 234. 2 to 4, 11, 22 to 26, 68, 69, 94, 132, 186, 187,208, 235. 114 to 116, 175, 230, 23`. 235 1, 5 to 10, 12 to 20, 27 to 67, 72, 114, 75 to77,87 to 93, 125 to 128, 130, 134, 136 to 144, 146, 147, 149 to 170,179, 180, 188 to9 195, 204 to 207, 209, 210, 219 to 221, 226 to229, 233. 2 to 4, 11, 22 to 26, 68, 69, 94, 132, 186, 187,208.
Table 6[See Column (5) of Schedule I]Mouza Nonadanga
Substantially water body oriented area Agricultural area Urban/Rural settlement area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part)
Sheet No. 3:
324, 325, 329, 330, 331/459, 332, 333/470, 334 to339. 319, 322, 323, 343.     447, 340. 319, 322, 323, 343.
Sheet No. 4:
501 to 509, 512, 513, 572 to 580, 594.          
Sheet No. 5
657, 658.       601, 602, 603.  
Table 7[See column (5) of Schedule 1]Mouza Chak Kolar Khal
Substantially water body oriented area Agricultural area Urban/Rule settlement area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part)
9, 10, 32, 39, 44, 48, 52, 65, 102, 105, 125 to 128, 140, 147,148, 153. 34     1 to 8, 11 to 31, 33, 35 to 38, 40 to 43, 45 to 47, 49 to 51,53 to 64, 66 to 101, 03, 104, 106 to 124, 129 to 139, 141 to 146,149 to 152, 154 to 162. 34.
Table 8[See column (5) of Schedule I]Mouza Karimpur
Substantially water body oriented area Agricultural area Urban/Rule settlement area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part)
9, 12, 13, 37, 39, 66, 67. 8, 14, 15, 16, 20, 44, 48, 50, 51, 59, 68, 71, 73, 76, 78, 81,86, 87, 95, 97, 98.     1 to 7, 10, 11, 17 to 19, 21 to 36, 38, 40 to 43, 45 to 47,49, 52 to 58, 60 to 65, 69, 70, 72, 74, 75, 77, 77, 79, 80, 82,83, 84, 85, 88, 89, 90, 91, 92, 93, 94, 96. 8, 14, 15, 16, 20, 44, 48, 50, 51, 59, 68, 71, 73, 76, 78, 81,86, 87, 95, 97, 98.
Table 9[See column (5) of Schedule I]Mouza Jagatipota
Substantially water body oriented area Agricultural area Urban/Rule settlement area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part)
3, 7, 16, 19, 17, 20, 23, 24, 25. 14, 15, 33, 46.     1, 2, 4 to 6, 8 to 13, 18, 21, 22, 26 to 32, 34 to 45, 47 t062. 14, 15, 33, 46.
Table 10[See column (5) of Schedule I]Mouza Mukundapur
Substantially water body oriented area Agricultural area Urban/Rule settlement area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part)
19, 26, 33 to 36, 39 to 41, 42, 43 to 45, 80, 81, 90, 110,111, 113. 4, 9, 10, 12, 18, 20, 25, 27, 31, 32, 37, 38, 48, 5o, 53, 54,60, 76, 84.     1 to 3, 5 to 8, 11, 13 to 17, 21 to 24, 28 to 30, 46, 47, 49,51, 52, 55 to 83, 85 to 89, 91 to 109, 112, 114 to 118. 36, 57, 95, 100, 112, 114, 151, 154, 156.
Table 11[See column (5) of Schedule I]Mouza Atghara
Substantially water body oriented area Agricultural area Urban/Rule settlement area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part)
31, 37, 123, 155, 157 to 164, 176. 36, 57, 95, 100, 112, 114, 151, 154, 156.     1 to 30, 32 to 35, 38 to 56, 58 to 94, 96 to 99, 101 to 111,113, 115 to 122, 124 to 150, 152, 153, 165 to 175. 36, 57, 95, 100, 112, 114, 151, 154, 156.
Table 12[See column (5) of Schedule I]Mouza Ranabhutia
Substantially water body oriented area Agricultural area Urban/Rule settlement area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part)
12, 28, 32, 40, 60, 87, 88, 89, 91, 94, 98, 108, 114, 117,125, 127, 128, 129, 132, 134, 135, 139, 142, 144 to 149, 151 to158, 160, 161, 162, 163, 165, 169, 171, 173, 174, 176 to 178,182, 183, 188 to 192, 195, 196, 198, 199, 200, 202, 203, 206,207, 209, 210, 211, 214, 217, 219 to 228, 230 to 233, 235, 236,239, 241, 243, 245 to 247, 249, 250, 251, 254 to 257, 264, 269,271, 273. 2, 6, 15, 35, 37, 38, 44, 66, 68, 69, 70, 77, 80, 81, 85, 95,99, 101, 102, 103, 104, 105, 106, 107, 109,110, 111, 112, 120,121, 123, 124, 126, 130, 136, 143, 150, 159, 164, 184 to 186,187, 197, 201, 204, 205, 208, 213, 215, 216, 218, 234, 237,238,249, 242, 233, 248, 252,253, 265.     1, 3 to 5, 7 to 1, 13, 14, 16 to 27, 29 to 31, 33, 34, 36, 39,41 to 43, 45 to 59, 61 to 65, 67, 71 to 76, 78, 79, 82, 83, 84,86, 90, 92, 93, 96, 100, 113, 115, 116, 118, 122, 131, 133, 137,138, 140, 141, 166 to 168, 170, 172, 175, 179, 180, 181, 193,194, 212, 229, 258 to 263, 266, 267, 268, 270, 272. 2, 6, 15, 35, 37, 38, 44, 66, 68, 69, 70, 77, 80, 81, 85, 95,97, 99, 101, 102, 103, 104, 105, 106, 107, 109,110, 111, 112,120, 121, 123, 124, 126, 130, 136, 143, 150, 159, 164, 184 to186, 187, 197, 201, 204, 205, 208, 213, 215, 216, 218, 234, 237,238,249, 242, 233, 248, 252,253, 265.
Table 13[See column (5) of Schedule I]Mouza Kantipota
Substantially water body oriented area Agricultural area Urban/Rule settlement area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part)
2 to 19, 21 to 26, 29, 31 to 40, 42, 49, 51, 52, 53, 56, 59,60, 66, 70, 71 to 77, 79 t 94, 98 to 103, 105 to 107, 109, 111 ,112, 115, 116, 122 to 124, 127 to 133, 136 to 146, 148 to 182,191, 199 to 202, 208, 212 to 215, 218, 222 to 224, 227 to 229,231, 232, 234, 235, 248 to 252, 255, 256, 259 to 262, 264 to 277,280 to 285, 289, 290, 292 to 297, 299, 300, 308, 312 to 316, 321to 323, 327, 337, 338, 339, 340, 342. 1, 20, 27, 28, 30, 41, 43, 45, 46, 47, 48, 50, 55, 57, 57, 58,67, 68, 69, 78, 108, 110, 125, 126, 147,194, 206, 207, 209, 226,233, 253, 278, 279, 286, 288, 307, 317, 218, 324, 325, 329, 332,334 to 336.   20, 78, 110, 147. 44, 54, 61 to 65, 95 to 97, 104, 113, 114, 117 to 121, 134,135, 183 to 190, 193, 197, 197, 203, 204, 205, 210, 211, 216, 27,219, to 221, 225, 230, 236 to 247, 257, 263, 287, 291, 298, 301to 306, 309 to 311, 319, 320, 326, 328, 330, 331, 333, 341, 343,344. 1, 27, 28, 30, 41, 43, 45, 46, 47, 48, 50, 55, 57, 58, 67, 68,69, 78, 108, 110, 125, 126, 194, 206, 207, 209, 226, 233, 253,254, 258, 278, 279, 286, 288, 307, 317, 318, 324, 325, 329, 332,334 to 336.
Table 14[See column (5) of Schedule I]Mouza Bhagabanpur
Substantially water body oriented area Agricultural area Urban/Rule settlement area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part)
Sheet No. 1
3, 4, 14 to 27, 28, 30, 31, 33 to 38, 40, 42, 43, 44, 46, 95to 98, 100, 101, 103, 104, 107, 108, 109 to 117, 165, 220, 230,259 to 262. 32, 39, 102, 166.     1, 2, 5 to 13, 29, 41, 45, 47 to 94, 99, 105, 106, 118, 119 to164, 167 to 219, 221 to 229, 231 to 258, 263. 32, 39, 102, 166.
Sheet No. 2
301, 302, 315, 320, 321, 342, 346, 327, 353, 362, 367, 368,371 to 374, 382, 411, 461, 462, 466 to 508, 511 to 527, 529, 530to 551, 554, 557, 565, 568, 576. 303 to 314, 316 to 319, 322 to 337, 339 to 341, 343 to 345,348 to 352, 254, 369, 370, 376, 380, 386, 390, 399, 509, 510,528, 558, 567, 570, 572.     338, 355 to 361, 363 to 366, 375, 377 to 379, 381, 383, 384,385, 387 to 389, 391 to 398, 400 to 410, 412 to 460, 463 to 465,552, 553, 555, 556, 559 to 564, 566, 569, 571, 573 , to 575. 303 to 314, 316 to 319, 322 to 337, 339 to 341, 343 to 345,348 to 352, 354, 369, 370, 376, 380, 387, 390, 399, 509, 510,528, 558, 567, 570, 572.
Sheet No. 3:
619, 638, 651, 654, 667, 668, 670, 679, 680, 681, 688 to 691. 616, 653, 661 to 666, 669, 671 to 678, 682 to 686, 687, 692,693.   666, 687. 601, 602 to 615, 617, 618, 620 to 637, 639 to 650, 652, 655 to660. 616, 653, 661 to 665, 669, 671 to 678 682 to 686, 602, 693.
Sheet No. 4:
701 to 703, 704, 705 to 710, 718, 719, 721, 722, 724, 727,739, 773, 776, 777, 784 to 786, 788. 720, 787.     711 to 717, 723, 725, 726, 728 to 738, 740 to 772, 774, 775,778 to 783. 720, 787.
Table 15[See column (5) of Schedule I]Mouza Khari
Substantially water body oriented area Agricultural area Urban/Rule settlement area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part)
Sheet No. 1
1, 2, 4 to 9, 24 to 29, 31, 32, 34 to 38, 42 to 44, 46 to 50,53 to 58, 60, 61, 63 to 67, 69 to 73, 75 to 105, 110, to 118,120, 123, 124, 130, 121, 134, 138, to 142, 144, 147 to 149, 152,154 to 160, 162 to 167, 169 to 183, 185 to 205, 208, 210 to 218,224, 226 227, 234, 235, 237 to 239, 241, 248 to 284. 3, 10, 11 to 23, 30, 33, 39 to 41, 52, 106 to 109, 119, 145,150, 151, 153, 168, 206, 207, 209, 219, 220, 221, 222, 223, 228,229, 231, 232, 233, 236, 242, 243, 244, 245, 246, 247.     45, 51, 59, 62, 68, 74, 121, 122, 25 to 128, 129, 132, 133,135, 136, 137, 143, 146, 161, 184, 225, 230, 240. 3, 10, 11 to 23, 30, 33, 39 to 41, 52, 106 to 109, 119, 145,150, 151, 153, 168, 206, 207, 209, 219, 220, 221, 222, 223, 228,229, 231, 232, 233, 236, 242, 243, 244, 245, 246, 247.
Sheet No. 2:
301 to314, 316, 317 to 333, 337, 338, 340, 344, 346, 347, 349,351, 352, 356 to 359, 362 to 373. 315, 334, 335, 336, 339, 341, 342, 343, 345, 348, 359, 353,354, 355, 360, 361.       315, 334, 335, 336, 339, 341, 342, 343, 345, 348, 359, 353,354, 355, 360, 361.
Table 16[See column (5) of Schedule I]Mouza Deara
Substantially water body oriented area Agricultural area Urban/Rule settlement area
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (part)
Sheet No. 1
1 to4, 10, 18, 19, 28, 46, 54 to 56, 60, 67 to 74, 76, 77 to80, 84, 85, 97 to 105, 107 to 111, 115, 119 to 121, 132, 133, 135to 151, 153, 164, 171, 174 to 192, 195 to 214, 226, 229, 231 to233, 235, 236, 237, 238, 254 to 259, 268, 269, 274, 276 to 279,281 to 319, 321, 322, 326 to 328, 329 to 333, 341, 343 to 348,350 to 353, 356 to 423, 430, 432 to 435, 439, 440 to 443, 446,448, 450, 451, 454 to 457, 459 to 465, 466, 467, 471, 473, 479,482, 490 to 511, 514 to 519, 521, 526, 534, 535, 540 to 572, 577,582, 583, 588 to 590, 595, 597. 6 to 9, 13 to 17, 20 to 24, 26, 27, 29, 30 to 32, 37, 44, 45,49, 50, 57, 58, 61, 62, 64 to 66, 75, 82, 83, 94, 106, 112, 114,116, 123 to 125, 127, 129 130, 158, 165, 166, 170, 172, 173, 194,217, 218, 219, 223 to 225, 227, 228, 230, 239, 249 to 253, 260,265, 267, 275, 323, 339, 349, 254, 355, 424 to 426, 428, 429,431, 436 to 438, 444, 447,449, 458, 474 to 478, 512, 520, 523,529, 531, 536 to 539, 573 to 575, 580, 581, 584 to 587 596.     5, 11, 12, 25, 33 to 36, 38 to 43, 47, 48, 51 to 53, 59, 63,81, 86 to 93, 95, 96, 113, 117, 118, 122, 126, 128, 131, 134,152, 154 to 157, 159 to 163, 193, 215, 216, 220 to 222, 234, 261to 264, 266, 270, to 273, 280, 320, 324, 325, 334 to 338, 340,342, 427, 445, 452, 453, 468, to 470, 472, 480, 481, 483 to 489,513 522, 524, 525, 528, 530, 532, 533, 576, 578, 579, 593, 594. 6 to 9, 13 to 17, 20 to 24, 26, 27, 29 to 32, 37, 44, 45, 49,50, 57, 58, 61, 62, 64 to 66, 75, 82, 83, 94, 106, 112, 114, 116,123, to 125, 125, 129, 130, 158, 165, 166, 170, 172, 173, 194,217, 218k 219, 223 to 225, 227, 228, 230, 239, 250 to 253, 260,265, 267, 275, 323, 339, 349, 354,, 355, 424 to 426, 428, 429,431, 444, 447, 449, 458, 512, 520, 523, 529, 531, 536 to 539, 573to 575, 580, 581, 584 to 587, 596.
Sheet No. 2:
701, 702, 703, 731, 733, 738, 742, 747 to 749, 751, 768 to772, 775, 777 to 779, 784, 785, 788 to 7890, 806 to 808, 810, 822to 833, 835 to 842, 843, 844, 844, 846, 846, 849, 850, 859 to861, 866 to 868, 873 to 875, 880, 882 to 885, 888, 900, 902, 915,916, 919, 916, 920, 929, 930, 935 to 944, 947 to 951, 972, 973,986, to 988, 992, 995, 999, 1000 to 1005, 1025, 1028 to 1030,1032, 1034, 1035, 1036, 1037, 1045, 1046, 1048 to 1058, 1070,1072, 1074, 1076, 1086 to 1114. 706, 708, 711, 717, 719, 723, 726 to 728, 730, 735, 737, 739,740, 746, 750, 753, 754, 759, 760, 763, 764, 773, 774, 787, 791,792, 794 to 796, 799, 800, 813, to 815, 817, 820, 821, 845, 847,878, 856, 858, 864, 869, 872, 876, 877, 878, 881, 898, 906, 913,917, 928, 932, 933, 934, 945, 946, 956, 970, 975, 977, 982, 983to 985, 991, 996, 997, 1007, 1008, 1013, 1033, 1047, 1071, 1073,1075. 897 817, 821, 1071, 1073, 1075. 704, 705, 707, 709, 710, 712 to 716, 718, 720 to 722, 724,725, 729, 732, 724, 736, 741, 743 to 745, 752, 755 to 758, 761,762, 765 to 767, 776, 780 to 783, 786, 793, 787, 798, 801 to 805,809, 811, 812, 816, 818, 819, 834, 851 to 855, 857, 862, 863,865, 870, 871, 869, 886, 887, 889 to 897, 899, 901, 903 to 905,907 to 912, 914, 918, 921, 914, 918, 921 to 926, 931, 952 to 955,957 to 969, 91, 964, 976, 978 to 981, 989, 990, 993, 994, 998,1006, 1009 to 1012, 1014 to 1024, 1026, 1027, 1031, 1038 to 1042,1043, 1044, 1061, to 1069, 1074, 1077 to 1085. 706, 708, 711, 717, 719, 723, 726 to 728, 730, 735, 737, 739,740, 746, 750, 753, 754, 759, 760, 763, 764, 773, 774, 787, 791,792, 794 to 796, 799, 800, 813, to 815, 817, 820, 821, 845, 847,878, 856, 858, 864, 869, 872, 876, 877, 878, 881, 898, 906, 913,917, 928, 932, 933, 934, 945, 946, 956, 970, 975, 977, 982, 983to 985, 991, 996, 997, 1007, 1008, 1013, 1033, 1047.
Table 17[See column (5) of Schedule I]Mouza Kheadaha
Substantially waterbody oriented area Agricultural area Urban/Rule settlementarea
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (full) Dag No. (part) Dag No. (full)
Sheet No. 1
1 to 3, 5, 8 to 10, 12, 14, 15,27, 86 to 88, 93, 129, 152, 231, 304, 360, 380, 381, 691, 702. 4, 6, 11, 13, 16, 18, to 20, 22,24 to 26, 30, 37 to 40, 44, 48, 69, 70 to 72, 76, 77, 99, 120,123, 125, 128, 131, 135 to 137, 147, 156, 172, 174, 211, 224,235, 291, 293 to 295, 321 to 323, 325, 354, 363, 365 to 368, 386,392, to 399, 706, 717. 29, 31, 32, 49 to 52, 54 to 56, 58to 65, 67, 68, 73 of 75, 79 to 82, 223, 232, 237 to 244, 282 to284, 289, 313 to 316, 318, 319, 320, 327 to 350, 352, 353, 357,359, 364, 378, 379, 382 to 385, 387 to 391, 397, 398, 400, 692 to701, 709, 713 to 716, 718, 735, 738, 741, 742, 748 to 750. 24, 30, 36 to 40 41 to 43, 44, 48,57, 69, 70 to 72, 76, 77, 78, 83, 96, 145, 179 to 181, 195, 203,210, 211, 224, 235, 321 to 323, 351, 364, 365, 367, 368, 386,392, to 396, 399, 706, 717. 7, 17, 21, 23, 28, 33, to 36, 45to 47, 53, 66, 84, 85, 89 to 92, 94, 95, 97, 98, 100 to 119, 121,122, 124, 126 127, 130, 132 to 134, 138 to 144, 146, 148 to 144,146, 148 to 155, 156 to 171, 173, 175 to 178, 182 to 194, 196 to202, 204 to 209, 212 to 222, 225 to 230, 233, 234, 236, 245, 246,247 to 281, 285 to 288, 290, 292, 296 to 303, 305 to 356, 358,361, 362, 369 to 377, 703, 705, 707, 708, 710 to 712, 719 to 734,736, 737, 739, 740, 743 to 747. 4, 6, 11, 13, 16, 18, to 20, 22,24 to 26, 30, 37 to 40, 44, 48, 69, 70 to 72, 76, 77, 99, 120,123, 125, 128, 131, 135 to 137, 147, 156, 172, 174, 211, 224,235, 291, 293 to 295, 321 to 323, 325, 354, 363, 365 to 368, 386,393, 394.
Sheet No. 2:
516, 536, 540, 601. 401, 463, 464, 470, 471, 484, 486,513, 515, 586, 617, 641, 902, 907. 406, 407, 418 to 445, 450 to 453,562, 465 to 469, 475, 476, 499 to 501, 504 to 512, 514, 521 to535, 541 to 548, 550 to 585, 587 to 589, 602 to 614, 631 to 640,642 to 652, 656 to 659, 661, 663 to 681, 686, 687, 689, 690, 901,903, 905, 906. 446, 447, 483, 513, 515, 519, 520,549, 586, 615, 616, 621, 626 to 630, 641, 662, 685, 902, 907. 402 to 405, 408 to 417, 448, 449,454 to 461, 472, 473, 477 to 482, 485, 487 to 498, 502, 503, 517,518, 537 to 539, 590 to 600, 618 to 620, 622, 682 to 684, 688,904, 908 to 917. 401, 446, 447, 463, 464, 470, 471,474, 483, 519, 520, 549, 615, 616, 617, 621, 626 to 630, 662,685, 902.
Table 18[See column (5) of Schedule I]Mouza Khodahati
Substantially waterbody oriented area Agricultural area Urban/Rule settlementarea
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (full) Dag No. (part) Dag No. (full)
Sheet No. 1
3, 5, 8, 84, 98, 116, 140, 154, 155, 157, 159, 161 to 164. 7,9, 10 to 17, 19, 21, 22, 31, 79, 97, 103 to 107, 113, 119,120, 121, 122, 124, 141, 145, 146, 150, 151, 152, 153, 156, 158,160, 165, 166. 142, 143, 144, 147, 148, 149. 2, 21, 22, 106, 113, 114, 115, 117, 118, 119, 120, 121, 122,123, 124, 141, 145, 146, 150, 151, 152, 153, 158, 160, 165, 166. 1, 4, 6, 18, 20, 23, 24, 25 to 30, 32 to 78, 80 to 83, 85 to96, 99 to 102, 108 to 110, 111, 112. 2, 7, 9, 10 to 17, 19, 31, 103 to 107, 114, 115, 117, 118,120, 123, 156.
Sheet No. 2:
327, 425, 441 to 443, 478, 533 to 534, 537. 203, 208, 210, 211, 213, 219, 221, 229, 237, 238, 292, 299,300, 301, 306, 309, 323, 342, 379, 383, 385, 391, 393 to 395,397, 400, 431, 432, 434, 444, 460, 465, 488, 489, 492, 493, 494,498, 499, 500, 531, 532, 535, 536, 538, 539, 540, 541, 542, 543,561, 594. 287, 288, 289, 359, 362 to 372, 374, 375, 423, 426, 433, 434,437 to 440, 445, 446, 452, 455, 456 to 448, 464, 467, 479 to 490,491, 530, 544, 345, 546, 547 to 549, 550 to 552, 560, 562, 612. 301, 323, 348, 354, 355, 432, 434, 435, 444, 447, 460, 465,492, 493, 494, 495, 498, 499, 500, 531, 532, 538, 539, 540, 541,542, 543, 556, 557, 561, 641 to 543, 644 to 646. 200 to 202, 204 to 207, 209, 212, 214 to 218, 220, 222 to 228,230 to 236, 239 to 286, 290, 291, 293 to 298, 302 to 305, 307,308, 310 to 322, 324 to 326, 328 to 341, 343 to 347, 349 to 353,356 to 358, 360, 361, 373, 376 to 378, 380 to 382, 384, 386 to390, 392, 396, 398, 399, 401 to 422, 424, 427, to 430, 436, 448449, 450, 451, 453, 454, 459, 461 to 463, 466, 469, 470 to 477,496, 497, 553 to 555, 583, 584, 585, 586, 595, 596, 605 to 611,613 ti 617, 648 to 654, 203, 208, 210, 211, 213, 219, 221, 229, 237, 238, 292, 299,300, 301, 306, 309, 342, 348, 354, 355, 379, 383, 385, 391, 393to 395, 397, 400, 431, 432, 434, 435, 447, 460, 488, 489, 495,498, 535, 536, 557, 594, 641 to 643, 644 to 646, 647.
Sheet No. 3:
  508, 520, 517, 519, 522, 523, 526, 623, 628, 630, 637, 638. 502 to 507, 509, 511 to 516, 518, 520, 521, 524, 525, 527 to529, 558, 559, 563 to 567, 568 to 582, 625 to 627, 629, 631 to636, 639, 640. 508, 510, 517, 519, 522, 523, 526, 623, 628, 630, 637, 638. 618, 619.  
Table 19[See column (5) of Schedule I]Mouza Goalpota
Substantially waterbody oriented area Agricultural area Urban/Rule settlementarea
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (full) Dag No. (part) Dag No. (full)
43, 92, 52. 1, 10, 12, 14, 46, 5, 51, 60, 61, 93. 2 to 6 9, 15 to 20, 22 to 39, 40, 42, 58, 69 to 83, 85 to 91. 1, 46, 51, 65, 93. 7, 8, 11, 13, 21, 47, 48, 49, 53 to 57, 59, 62 to 64, 66 to68, 84. 10, 12, 14, 59, 60, 61, 65.
Table 20[See column (5) of Schedule I]Mouza Kumarpukuria
Substantially waterbody oriented area Agricultural area Urban/Rule settlementarea
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (full) Dag No. (part) Dag No. (full)
8, 124. 1, 2, 5, 6, 21, 61, 83, 84, 95, 123, 188. 3, 4, 7, 9 to 20, 22, 24, 26 to 32, 34 to 36, 38, 40, 41, 43to 48, 85 to 91, 93, 94, 96 to 114, 117 to 122, 126 to 187, 189to 197, 200 to 211. 2, 5, 6, 21, 23, 42, 61, 64, 83, 84, 92, 115, 123, 198. 25, 33, 37, 39, 49 to 60, 62, 65 to 79, 80 to 82, 125, 199. 1, 23, 42, 64, 83, 84, 92, 115, 188, 198.
Table 21[See column (5) of Schedule I]Mouza Tardaha
Substantially waterbody oriented area Agricultural area Urban/Rule settlementarea
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (full) Dag No. (part) Dag No. (full)
Sheet No. 1
19, 2503, 2521, 2522. 15, 16, 17, 21, 22, 23, 49, 2520. 1 to 13, 14, 16 to 18, 20, 24 to 48, 50, 2501 to 2519, 2523 to2527. 15, 16, 17, 21, 22, 23, 49, 2520.    
Sheet No. 2:
87, 112, 153, 257, 296, 298, 321, 329, 338 to 340. 79, 74, 117, 172, 173, 183 to 185, 187, 188, 189, 194, 194,196, 197, 198, 199, 200, 201 to 206, 208 to 215, 217 to 219, 221,222, 223, 299, 301, 302, 307, 308, 309, 310, 312 to 313, 314,316, 318, 319, 320, 322, 323, 325 to 327, 328, 330, 332, 333,335, 337, 341 to 345, 348, 349, 351, 355, 371, 375, 414, 420,421, 422, 425, 429, 430, 471, 484 to 486. 54, 71 to 73, 75, 76, 78, 82, 84, 88 to 90, 92, 98, 99, 109 to111, 114, 116 to 119, 120 122 to 124, 129 to 132, 134 to 146, 148to 152, 154 to 171, 174 to 182, 186, 190 to 192, 195, 207, 216,220, 224 to 242, 259 to 262, 271, 284 to 295, 297, 300, 302, 306,315, 317, 324, 331, 334, 336, 350, 352, 357 to 369, 372 to 374,376 to 389, 399 to 408, 411 to 413, 416 to 419, 423, 424, 426,427, 428, 431 to 470, 472 to 481, 483, 487 to 489. 51 to 53, 55 to 56, 67, 69, 70, 74, 77, 81, 85, 93, 96, 97,100, 107, 108, 113, 115, 117, 128, 133, 147, 172, 183 to 185,187, 188, 193, 194, 196, 197, 198, 199, 200, 201 to 206, 208 to215, 216, 218, 219, 221 to 223, 258, 299, 301, 303, 305, 307,308, 309, 310, 311 to 313, 314, 316, 318, 319, 320, 322, 323,325, 326, 327, 328, 330, 332, 333, 335, 337, 341 to 345, 348,349, 351, 353 to 356, 370, 371, 375, 414, 420, 421, 422, 425,429, 430, 484 to 486. 57 to 66, 68, 79, 80, 83, 86, 91, 94, 95, 101 to 106, 121, 125to 127, 243 to 256, 263 to 270, 272 to 283, 304, 346 to 347, 396to 398, 409, 410, 415, 482. 51to 53, 55, 56, 67, 69, 77, 81, 85, 93, 96, 97, 100, 107,108, 113, 115, 128, 133, 147, 172, 173, 189, 258, 305, 311, 328,353 to 356, 370, 471.
Sheet No. 3:
501 to 504, 506, 507, 511, 518 to 523, 564, 565, 566, 567,571, 573, 574, 579, 585, 587 to 590, 593, 594, 596 to 601, 604,605, 607, 610, 618, 620 to 624, 625, 626, 725, 726, 737,758, 778,781, 851, 856, 870, 908, 910, 915, 918. 505, 509, 510, 512, 513, 517, 524, 525, 526, 529, 568, 569,591, 592, 595, 603, 606, 608, 609, 611, 613, 614, 615, 616, 619,627, 628, 629, 709, 711, 712, 734 to 736, 753, 755, 772 to 777,782, 786, 785, 795, 800, 817, 820, 859, 881, 900, 904, 921. 508, 514 to 516, 527, 528, 530 to 563, 570, 572, 575 to 578,580 to 584, 630 to 633, 635 to 642, 644 to 708, 710, 713 to 724,727 to 731, 739, 740, 756 to 757, 783, 784, 787 to 794, 796 to799, 801 to 815, 818, 821 to 827, 829 to 850, 852 to 855, 861 to869, 871 to 878, 883 to 888, 890 to 899, 901, 902, 903, 905 to907, 909, 911 to 914, 917, 919, 920. 505, 500, 510, 512, 513, 517, 524, 525, 568, 569, 619, 627,628, 629, 634, 643, 709, 711, 712, 738, 782, 786, 795, 800, 817,820, 828, 860, 810, 881, 882, 900. 586, 602, 612, 617, 733, 741 to 752, 754, 759 to 771, 779,780,816, 819, 857, 858, 879, 889, 916. 526, 591, 592, 595, 603, 606, 608, 609, 611, 613, 614, 615,616, 634, 643, 734, 735, 736, 738, 753, 755, 772 to 777, 785,820, 828, 859, 860, 880, 882, 904, 921.
Sheet No. 4:
1013, 1058 to 1060, 1061, 1064, 1065, 1067, 1114, 1120, 1164,1177, 1302, 1321, 1323, 1327 to 1331, 1333 to 1338, 1385, 1371,1372, 1384, 1422, 1423, 1424, 1433, 1578, 1624, 1631 to 1636,1653, 1694, 1736, 1761, 1772, 1773. 1004, 1054, 1056, 1057, 1062, 1063, 1066, 1080, 1082, 1085,1085, 1086, 1104, 1107, 1112, 1115 to 1117, 1122, 1128, 1150 to1152, 1156, 1159, 1165, 1166, 1167, 1168 to 1172, 1175, 1176,1181, 1182, 1184, 1213, 1214, 1216, 1218, 1223, 1237, 1238, 1274,1277, 1283, 1284, 1286, 1289, 1294 to 1304, 1305, 1321, 1332,1339 to 1341, 1342 to 1346, 1367, 1373, 1375, 1391, 1396, 1407 to1410, 1414, 1415, 1420, 1423, 1424, 1431, 1449, 1452, 1458, 1459,1466, 1468, 1478, 1479, 1485 to 1487, 1528, 1540, 1543, 1545,1549, 1564, 1569, 1579, 1585, 1591, 1608, 1609, 1610 to 1614,1617, 1628, 1630, 1638, 1640 to 1643, 1650 to 1652, 1654, 1657,1665, 1666, 1689, 1693, 1695, 1713, 1720, 1723, 1714, 1729, 1730,1733, 1734, 1744, 1746, 1747, 1750, 1759, 1760, 1762 to 1764,1767, 1775. 1031 to 1053, 1055, 1073 to 1079, 1113, 1121, 1123 to 1127,1129 to 1143, 1157, 1158, 1199, 1215, 1219 to 1222, 1233 to 1236,1239 to 1270, 1275, 1276, 1278, to 1282, 1285, 1287, 1288, 1290to 1293, 1303, 1306 to 1320 to 1320, 1347 to 1365, 1368, 1370,1374, 1376 to 1383, 1386 to 1390, 1392, 1397 to 1406, 1411 to1413, 1421, 1429, 1430, 1436 to 1448, 1450, 1451, 1453 to 1457,1460 to 1465, 1467, 1469 to 1477, 1494 to 1497, 1544, 1546 to1548, 1559 to 1563, 1565 to 1568, 1583, 1584, 1587, 1590, 1590 to1607, 1615, 1616, 1637, 1639, 1655, 1656, 1667 to 1687, 1696,1697, 1703, 1704, 1712, 1717, 1721, 1722, 1725 to 1728, 1735,1737, 1738, 1753, 1766, 1768, 1771. 1001, 1030, 1054, 1056, 1057, 1062, 1063, 1066, 1068 to 1072,1080, 1081, 1083, 1084, 1087, 1088, 1090, 1092, 1095, 1096, 1099,1105, 1106, 1110 to 1112, 1115 to 1117, 1122, 1128, 1155, 1156,1159, 1167, 1168 to 1172, 1175, 1181, 1182, 1184, 1213, 1213,1214, 1216, 1218, 1223, 1231, 1232, 1273, 1274, 1277, 1283, 1284,1286, 1286, 1289, 1294 to 1301, 1304, 1305, 1342 to 1346, 1366,1332, 1375, 1391, 1394, 1396, 1406 to 1410, 1414, 1415, 1431,1449, 1452, 1458, 1459, 1466, 1468, 1478 to 1480, 1484 to 1487,1491, 1493, 1516, 1514 to 1542, 1543, 1545, 1549, 1558, 1564,1569, 1585, 1586, 1588, 1589, 1591, 1608, 1609, 1610 to 1614,1617, 1617, 1618, 1638, 1640 to 1643, 1648 to 1650, 1654, 1657,1665, 1666, 1668, 1689, 16932, 1695, 1698, 1702, 1713, 1718,1720, 1723, 1724, 1729, 1730, 1734, 1742, 1743, 1746, 1747, 1752,1754, 1765. 1002, 1003, 1005 to 1012, 1014 to 1029, 1089, 1091, 1093,1094, 1097, 1098, 1100, 1101, 1102, 1103, 1108, 1109, 1118, 1119,1144 to 1148, 1153, 1154, 1160 to 1163, 1173, 1174, 1178 to 1180,1183, 1185 to 1198, 1200 to 1212, 1217, 1224 to 1230, 1271, 1272,1322, 1324 to 1326, 1369, 1416 to 1419, 1425 to 1428, 1432, 1434,1435, 1481 to 1483, 1488 to 1490, 1492, 1498 to 1515, 1517 to1527, 1529 to 1539, 1550 to 1557, 1570 to 1577, 1580 to 1582,1619 to 1623, 1625 to 1627, 1629, 1644 to 1647, 1658 to 1664,1690 to 1701, 1705 to 1710, 1714 to 1716, 1719, 1731, 1732, 1739to 1741, 1741, 1741, 1748, 1749, 1749, 1751, 1755 to 1758, 1774. 1001, 1004, 1030, 1068 to 1972, 1080, 1081, 1082, 1083, 1084,1085, 1086, 1087, 1088, 1090, 1092, 1095, 1096, 1099, 1104, 1105,1106, 1107, 1110, 1111, 1150, 1151, 1152, 1155, 1165, 1166, 1176,1182, 1231, 1232, 1237, 1238, 1273, 1321, 1332, 1339 to 1341`,1366, 1367, 1373, 1420, 1431, 1436, 1459, 1468, 1480, 1484, 1491,1483, 1516, 1528, 1540, 1541 to 1542, 1558, 1569, 1579, 1585,1586, 1588, 1589, 1618, 1628, 1630, 1648, 1649, 1650 to 1652,1654, 1688, 1689, 1693, 1698, 1702, 1718, 1723, 1733, 1742 to1744, 1747, 1750, 1752, 1754, 1959, 1760, 1762 to 1765, 1775.
Sheet No. 5:
2026, 2057, 2178, 2179, 2186, 2187, 2234, 2271, 2331, 2332,2335, 2413, 2418, 2413, 2422 to 2424. 2038, 2056, 2078, 2084, 2109, 2149, 2153, 2154, 2156, 2157,2158, 2159, 2167, 2189, 2184, 2185, 2191, 2192, 2198, 2206, 2228,2230, 2231, 2245, 2249, 2336, 2356, 2357, 2389, 2390, 2399, 2325. 2079, 2080, 1082, 1098, 2103, 2104, 2107, 2108, 2111 to 2140,2142, 2144 to 2148, 2150 to 2152, 2155, 2181 to 2183, 2188 to2190, 2193 to 2195, 2199, 2200 to 2205, 2212 to 2213, 2216 to2226, 2229, 2232, 2233, 2236, 2238, 2241, 2242, 2261 to 2270,2272 to 2278, 2281 to 2283 to 2285, 2288 to 2296, 2298 to 2308,2311, 2312, 2320, to 2322, 2325 to 2327, 2355, 2358, 2366 to2369, 2371, 2372, 2376, 2380 to 2384, 2387, 2388, 2391, 2392,2402, 2410 to 2412 2316, 2417, 2419 to 2321, 2426 to 2429. 2056, 2078, 2084, 2095, 2109, 2110, 2141, 2143, 2149, 2153,2154, 2156, 2157, 2158, 2159, 2165, 2172, 2180, 2184, 2185, 2191,2192, 2196 to 2198, 2206, 2214, 2228, 2240, 2231, 2243, 2245,2259, 2260, 2279, 2280, 2284, 2309, 2310, 2313, 2323, 2325, 2336,2337, 2356, 2357, 2370, 2374, 2375, 2377 to 2379, 2385, 2386,2393, 2394, 2403, 2425. 2001 to 2025, 2027 to 2037, 2039 to 2055, 2058, to 2077, 2081,2082, 2085 to 2094, 2096, 2097, 2099, 2100, 2101, 2105, 2106,2160 to 2164, 2166, 2168 to 2171, 2173 to 2177, 2207 to 2211,2215, 2235, 2239, 2240, 2244, 2246 to 2258, 2286, 2287, 2297,2314 to 2319, 2328 to 2330, 2333, 2334, 2338 to 2354, 2359 to2365, 2373, 2395 to 2398, 2400, 2401, 2408, 2409, 2414, 2415,2430 to 2435. 2038. 2095, 2110, 2141, 2143, 2165, 2167, 2172, 2180, 2196 to2198, 2214, 2243, 2259, 2260, 2279, 2280, 2284, 2309, 2310, 2313,2323, 2324, 2337, 2370, 2374, 275, 2377 to 2379 to 2385, 2386,2389, 2390, 2393, 2394, 2399, 2403.
Table 22[See column (5) of Schedule I]Mouza Tihuria
Substantially waterbody oriented area Agricultural area Urban/Rule settlementarea
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (full) Dag No. (part) Dag No. (full)
Sheet No. 1
3 to 10, 11 to 30, 64, 73, 75, 84, 88, 91, 95, 100 to 110,112, 114, 121, 137, 142, 145, 147, 153, 160, 170, 174, 179, 181,183, 185, 188, 199, 203, 205, 207, 222, 226, 244, 246, 248, 249,275, 283, 293, 306, 441, 442 490, 493, 498, 502, 510, 519, 521,524 to 526, 625, 632, 646 to 648. 32, 36, 37, 43, 54, 82, 93, 98, 172, 237, 273, 279, 280, 281,284, 458, 543, 549, 564, 628, 649, 650, 670. 1, 2, 31, 33 to 35, 38 to 42, 44 to 53, 92 194 to 196, 213 to217, 258 to 272, 276 to 278, 285 to 292, 294, 295 to 305, 307 to353, 355 to 440, 443 to 457, 459 to 473, 494 to 496, 522, 527 to536, 540 to 548, 550 to 563, 565 to to 622, 638, 640 to 645, 651to 654, 660, 661, 671 to 674. 32. 37, 37. 43, 54, 98, 99, 218, 2789, 280, 281, 284, 458,543, 549, 564. 55 to 63, 65 to 72, 74, 76 to 81, 83, 85,, 86, 87, 89, 89, 94,96, 97, 111, 113,. 115 to 119, 120, 122 to 129, 130, 131, 132,134 to 136 138to 141, 143, 144, 146, 148 to 152, 154 to 159, 161to 169, 171, 173, 175 to 178, 180, 182, 184, 186, 187, 189 to193, 197, 198,, 200, 201, 202, 204, 206, 208 to 212, 219 to221,223, 224, 225, 227 to 243, 245, 247, 250 to 257, 274, 282,354, 474, to 481, 482 to 489, 491, 492, 497, 499 to 501, 503 to509, 511 to 518, 520, 523, 537 to 539, 623, 624, 626, 627, 629 to631, 633 to 637, 639, 655 to 669, 675, 676. 82, 93, 133, 172, 218, 237, 273, 279, 628, 649, 650, 670.
Sheet No. 2:
706, 707, 722 to 736, 792, 910, 1035, 1051, 1079, 1100, 1103,1111, 1113, 1290, 1296, 1298, 1461 to 1470, 1492 to 1503, 1532,1535, 1543, 1537, 1551, 1557, 1573, 1577, 1578, 1579, 1580, 1582to 1584, 1587 to 1589, 1593, 1594, 1595, 1600 to 1608, 1734. 720, 793, 801, 914, 916, 1017 to 1020, 1037, 1399. 711 to 718, 737 to 791, 794 to 800, 802 to 902, 919, 922 to1016, 1021 to 1034, 1041 to 1043, 1050, 1073, 1074, 1084, 1098,1099, 1117 to 1140, 1143 to 1289, 1319 to 1330, 1336 to 1347,,1350 to 1353, 1354, 1355, 1401 to 1460, 1471 to 1491, 1513 to1526, 1531, 1533, 1534, 1597 to 1599, 1609, 1657, 1659 to 1722,1724 to 1733, 1735 to 1741, 1743 to 1768. 793, 801, 921, 1116, 1331, 1334, 1348, 1349, 1397. 701 to 705, 708 to 710, 719, 721, 903 to 906, 907 to 909, 911to 913 915, 917, 918, 920, 1036, 1038 to 1040, 1044 to 1049, 1052to 1072, 1075 to 1078, 1080 to 1083, 1085 to 1097, 1101, 1102,1104 to 1110, 1112, 1114, 1115, 1141, 1142, 1291 to 1295, 1297 to1318, 1332, 1333, 1335, 1356, to 1360, 1361 to 1368, 1369 to1382, 1383 to 1396, 1400, 1504, to 1504 to 1512, 1527.to 1546,1548 to 1550, 1552, 1553 to 1556, 1558 to 1572, 1574 to 1576,1581, 1585, to 1586, 1590 to 1592, 1596, 1658, 1723, 1742. 720, 914, 916, 921, 1017 to 1020, 1037, 1116, 1331, 1334,1348, 1349, 1397, 1399.
Table 23[See column (5) of Schedule I]Mouza Nayabad
Substantially waterbody oriented area Agricultural area Urban/Rule settlementarea
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (full) Dag No. (part) Dag No. (full)
Sheet No. 1
2, 4, 7, 8, 10, 12, 14, 15, 16, 18 to 20, 22, 23, 25, 26, 29,31, 32, 34, 41, 48, 51, 55, 56, 58, 60, 61, 63 to 70, 75, 77 to82, 93, 94, 96, 99, 100, 102 to 104, 105, 106 to 108, 113, 114,117, 124 to 127, 128, 139, 157, 164, 166, 167, 170, 171, 172, 174to 176, 178 to 183, 194, 195, 917, 918, 922. 1,.3, 5. 6, 9, 17, 21, 24, 27, 28, 30, 33, 35, 36, 37, 38, 43,44, 45 to 47, 49, 50, 52, 53, 54, 57, 59, 71, 73, 74, 76, 83, 84,85, 86, 87, 92, 97, 98, 101, 109, 111, 112, 115, 116, 119, 120,121, 122, 123, 129, 130, 135, 136, 137, 138, 140, 141, 142, 145,152, 153, 154, 148 to 150, 151, 155, 156, 158 to 162, 163, 165,168, 169, 177, 200, 916.   85, 86, 87, 130, 141, 142, 144, 146, 147, 154, 158 to 162,200, 916. 11, 13, 39, 40, 42, 62, 88 to 91, 95, 110, 118, 131, 132, 133,134, 173. 1,.3, 5. 6, 9, 17, 21, 24, 27, 28, 30, 33, 35, 36, 37, 38, 43,44, 45 to 47, 49, 50, 52, 53, 54, 57, 59, 71, 73, 74, 76, 83, 84,85, 86, 92, 97, 98, 101, 109, 111, 112, 115, 116, 119, 120, 121,122, 123, 129, 130, 135, 136, 137, 138, 140, 141, 142, 145,146,147, 148 to 150, 151, 150, 153, 155, 156, 158 to 162, 163, 165,168, 169, 177.
Sheet No. 2:
201 to 211, 212, 214, 215, 216, 219, 220, 221, 222, 223, 224,226, 227, 229, 235, 241, 244, 246, 247, 248, 249, 264, 278, 279,284, 288, 295, 307 to 309, 311, 314, 316, 319, 320, 321, 323,327, 340, 343, 345, 356, 366, 370, 379, 380, 386, 400, 403, 415,419, 448, 456, 477, 493, 510, 537, 538, 543, 557, 586, 598, 602,609, 638, 639, 654, 662, 678, 687, 739, 744, 756, 759, 835, 888,911. 213, 217, 218, 225, 228, 230, 231, 233, 236, 237, 240, 242,250, 251, 252, 253, 265, 270, 281, 289, 296, 297, 318, 324, 325,328, 329, 331 to 339, 344, 346, 354, 355, 357, 358, 359, 360,361, 362, 363, 365, 374, 391, 394, 407, 408, 428, 446, 447, 481,486, 523, 544, 590, 597, 645, 647, 656, 659, 677, 711, 758, 810,824, 826, 831, 832, 833, 834, 841, 845, 853, 854, 864, 910. 238, 239, 290 to 294, 254 to 263, 266 to 269, 271 to 277, 282,283, 298 to 306, 310, 312, 313, 315, 317, 326, 341, 342, 327,348, 350 to 353, 409 to 411, 421 to 427, 429 to 440, 462 to 476,479, 480, 494 to 500, 524 to 532, 591 to 596, 599, 600 712 to732, 735 to 737, 791 to 798, 802 to 809, 811 t o 817, 820, 822,823, 825, 827 to 830, 936 to 840, 842 to 844, 846 to 852, 855 to860, 886, 887, 890 to 906, 912 to 915. 253, 265, 270, 289, 296, 297, 318, 325, 328, 329, 331 to 339,354, 355, 357, 358, 359, 360, 361, 408, 428, 597, 647, 711, 810,821, 824, 826, 831, 832, 833, 834, 841, 845, 853, 854. 232, 234, 243, 280, 285 to 287, 322, 339, 349, 364, 367 to369, 371 to 373, 375, 376, 377, 378, 381 to 385, 387, 388, 389,390, 392, 393, 395 to 399, 401, 402, 404 to 406, 412, 413, 414,416, 417, 418, 420, 441 to 445, 449 to 455, 457 to 461, 478, 482to 485, 487 to 492, 501 to 509, 511 to 522, 533 to 536, 539, 540,542, 545 to 556, 558 to 564, 566 to 585, 587, 588, 589, 601, 603to 608, 610 to 624, 626 to 637, 640 to 644, 646, 648 to 653, 655,657, 658, 660, 661, 663 to 676, 679 to 686, 688 to 710, 733, 734,738, 740, 741, 742, 743, 745 to 755, 757, 760 to 790, 799 to 790,799 to 801, 818, 819, 861 to 863, 865 to 884, 885, 889, 919, 920. 213, 217, 218, 225, 228, 230, 231, 233, 236, 237, 240, 242,250, 251, 252, 265, 281, 289, 296, 297, 324, 331 to 339, 344,346, 365, 374, 391, 394, 407, 481, 486, 486, 523, 544, 565, 590,625, 659, 677, 758, 964, 910.
Table 24[See column (5) of Schedule I]Mouza Samukpota
Substantially waterbody oriented area Agricultural area Urban/Rule settlementarea
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (full) Dag No. (part) Dag No. (full)
Sheet No. 1
1, 172, 173, 176, 234, 397, 398, 415, 430, 433,441, 442, 454, 465, 466, 483, 492. 6, 7, 9, 12, 14, 18, 19, 56, 92, 166, 167, 233,259, 289, 297, 303, 355, 357, 364, 366, 370, 376, 377,. 378, 381,394, 395, 399, 400, 426, 434, 436, 447, 448 to 450, 459, 460,461, 462, 461, 462, 462, 469, 470, 476, 479, 480, 481, 482, 484,499, 502, 533. 2, 3, 4, 5, 8, 10, 11, 13, 15 to 17, 20 to 55, 57to 70, 96, to 153, 157, 160 to 165, 178 to 232, 235 to 258, 260to 288, 298 to 302, 304 to 345, 351, 342, 354, 356, 358. to 363,367, 385 to 393, 493 to 398, 500, 501, 503 to 516, 522 to 532. 6, 7, 9, 12, 14, 56, 154, 155, 156, 158, 159, 166,167, 177, 233, 259, 303, 346 to 350, 355, 357, 364, 379, 384, ,482, 484, 490, 491, 499, 502, 533. 71 to 91, 93 to 95, 168 to 171, 174, 175, 290 to296, 309 to 316, 353, 365, 368, 369, 371 to 375, 380, 382, 383,396, 401 to 414, 416 to 425, 427 to 429, 431, 432, 435, 437 to440, 443 to 446, 451 to 453, 455 to 458, 471 to 475, 477, 478,485 to 489, 517, 534. 18, 19, 92, 154, 155, 156, 158, 159, 177,289, 297,346 to 350, 366, 370, 376, 377, 378, 379, 381, 384, 394, 395,399, 400, 426, 434, 436, 447, 448 to 450, 459, 460, 461, 472,469, 470, 476, 479, 480, 481, 490, 491.
Sheet No 2:
601 to 603, 613, 616, 620, 641, 742, 758, 660, 673,676, 724, 726, 731, 744, 745, 746, 766, 789, 794 to 796 , 819,820, 822, 823, 832, 833, 839, 1024, 1025, 1046 to 1048, 1055,1056, 1058. 612, 653, 661, 666, 717, 734, 736, 737, 738, 742,753, 754, 757, 762, 769, 770, 842, 843, 946, 1041 to 1043, 1044. 604 to 609, 611, 615, 621 to 625, 627, 628 to 640,643 to 651, 654 to 657, 659, 662, 663, 665, 667 to 672, 674, 677to 716, 720, 721, 723, 761, 763 to 765, 767, 798 to 814, 817,818, 838, 841, 844 to 918 to 1023, 1026 to 1030, 1033 to 1040,1045, 1049 to 1054, 1057, 1059. 612, 626, 653, 661, 666, 717, 760, 762, 842, 843,946, 1041 to 1043, 1044. 610, 614, 617 t 619, 652, 664, 675, 718, 719, 725,727 to 730, 732, 733, 735, 739, 740, 741, 747 to 752, 755, 756,758, 759, 893, 768, 771, 772 to 788, 790 to 792, 797, 815, 816,821, 824 to 831, 834 to 847, 919, 920, 1031, 1032. 626, 661, 717, 734, 736, 737, 738, 742, 753 to 754,757, 760, 769, 770.
Sheet No. 3:
1209, 1236, 1238, 1244. 1185, 1188, 1205, 1230 to 1234, 1252, 1253, 1254,1255. 1101 to 1184, 1187, 1189 to 1200, 1211 to 1229,1235, 1237, 1239 to 1243, 1245 to 1251, 1256 to 1258. 1185, 1188, 1252, 1253, 1254, 1255. 1186, 1201 to 1204, 1206, 1207, 1208, 1210. 1185, 1188, 1205, 1230 to 1234.
Table 25[See column (5) of Schedule I]Mouza Pratapnagar
Substantially waterbody oriented area Agricultural area Urban/Rule settlementarea
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (full) Dag No. (part) Dag No. (full)
Sheet No. 1
156, 266, 283, 299, 571, 578, 580, 581, 584, 585, 607, 630,643, 644, 645, 676, 689, 694, 746, 764, 765, 814, 817. 80, 82, 348, 364, 519, 529, 534, 536, 605, 650, 713, 714, 772,815, 818, 819, 828, 892, 893, 934, 966. 1, 3, to 79, 81, 83 to 155, 157 to 169, 172, 194 to 246, 248to 252, 254, 255, 275, 267 to 270, 278 to 282, 284 to 287, 288,289, 365 to 392, 481 to 484, 503 to 506, 510 to 514, 516, 530 to533, 535, 537 to 555, 556, 558, 590 to 595, 598 to 600 661, 664,702, 707, 708, 715 to 723, 725, 775, 792, 794 to 798, 800, 884 to891, 902 to 910, 912, 915, 916 to 921, 924, 925, 926 to 931, 945,947, 949, 952, 953, 964, 975, 979. 2, 80, 82, 296, 264, 508, 515, 517, 534, 536, 703, 777, 892,893, 934, 946, 957, 961, 980, 981. 170, 171, 173 to 193, 253, 271 to 277, 290 to 295, 297, 298,300 to 347, 349 to 363, 393 to 427, 428 to 459, 460 to 474, 475to 480, 485 to 502, 507, 509, 518, 520, 557, 559 to 570, 572 to577, 579, 582, 583, 586 to 589, 596, 596, 601 to 604, 606, 608 to629, 631 to 642, 646 to 649, 651 to 660, 662, 663, 665 to 675,677 to 688, 690, 695 to 701, 704 to 706, 709 to 712, 724, 726 to745, 747 to 763, 766 to 771, 773, 774, 776, 778 to 801, 807, 810to 813, 816, 820 to 827, 829 to 883, 894 to 901, 911 912, 914,922, 923, 932, 933, 935 to 944, 948, 950, 951, 954 to 956, 958 to962, 963, 965, 967 to 974, 976 to 978, 982. 2, 296, 348, 508, 515, 517, 519, 529, 536, 605, 650, 703, 713,714, 772, 777, 815, 818, 819, 828, 946, 957, 961, 966, 980, 981.
Table 26[See column (5) of Schedule I]Mouza Garal
Substantially waterbody oriented area Agricultural area Urban/Rule settlementarea
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (full) Dag No. (part) Dag No. (full)
Sheet No. 1
61, 141, 152, 167, 308, 453, 484, 539, 540, 542, 545. 114, 143, 279, 284, 295, 345 to 351, 499. 1 to 59, 67 to 79, 82, 83, 84, 85, 86, 91, 108, 109, 110, 111,159, 166, 167, 173 to 278, 280 to 283, 285 to 294, 296 to 304,312 to 344, 349, 350, 352 to 356, 368 to 454, 465 to 469, 474 to479, 546 to 549. 103 to 107, 279, 284, 295, 345 to 348, 351, 471, 472, 480 to483, 485 to 495, 535 to 538, 541, 543, 544. 60, 62 to 66, 80, 81, 87, 88 to 90, 92 to 102. 112, 113, 115to 120, 121 to 140, 142, 144 to 151, 153 to 158, 160, 161, 163 to165, 168, , 169, 170 to 172, 305 to 207, 309 to 311, 357 to 367,452, 455 to 464, 470, 473, 496 to 498, 500 to 509, 510 to 534. 103, to 107, 114, 143, 471, 472, 480 to 483, 485 to 495, 499,535 to 538, 541, 543 544.
Sheet No. 2:
606, 610, 726, 904, 910, 1007. 622, 626, 732. 889, 901, 1003, 1081, 1082, 1097, 1103, 1104,1157, 1173. 601, 607, 609, 612 to 618, 620, 621, 623 to 625, 627, 629 to718, 739 to 741, 751 to 759, 761 to 765, 767 to 772, 773 to 840,841 to 850, 852 to 859, 909, 912 to 917, 918 to 1002, 1004 to1006, 1008 to 1090, 1083 to 1096, 1098, 1099, 1105 to 1154, 1158,1160 to 1172, 1175, 1176. 602, 603, 622, 626, 628, 749, 911, 1003, 1081, 1082, 1097,1100 to 1102, 1103, 1104, 1157, 1173. 604, 605, 608, 611, 619, 719 to 724, 725, 727 to 731, 733 to738, 742 to748, 750.760, 766, 851, 860 to 766, 851, 860, to 888,890, to 900, 902, 903, 905 to 908, 1154, 1159. 602, 603, 628, 732, 749, 889, 901, 911, 1003, 1100 to 1102.
Table 27[See column (5) of Schedule I]Mouza Dakshin Dhapa Manpur
Substantially waterbody oriented area Agricultural area Urban/Rule settlementarea
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (full) Dag No. (part) Dag No. (full)
2146, 2148 to 2151, 2153 to 2227 to 2229, 2231 to 2241, 2251,2252, 2254, 2365, 2367 to 2370, 2376, 2379, 2432 to 2440. 2138, 2147, 2152, 2159 to 2226, 2230, 2371, 2372, 2373, 2377,2378, 2380, 2381, 2391, 2399, 2400, 2411, 2431, 2441. 2139, 2375, 2378, 2382, 2383, 2384. 2230, 2371, 2372, 2373, 2374,2377, 2380, 2381, 2441. 2137, 2140 to 2142, 2143, 2144, 2145, 2253, 2366, 2385 to2390, 2392 to 2398, 2401 to 2410, 2412 to 2430. 2138, 2147, 2152, 2159 to 2226, 2374, 2381, 2391, 2399, 2400,2411, 2431, 2378, 2380.
Table 28[See column (5) of Schedule I]Mouza Dhapa Manpur (presently Kochpukur)
Substantially waterbody oriented area Agricultural area Urban/Rule settlementarea
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (full) Dag No. (part) Dag No. (full)
771, 772, 773, 774, 775.          
Table 29[See column (5) of Schedule I]Mouza Hatgachha
Substantially waterbody oriented area Agricultural area Urban/Rule settlementarea
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (full) Dag No. (part) Dag No. (full)
Sheet No. 1:
338, 403, 416, 417, 504, 532, 535, 545 to 550, 554, 557 to562, 605. 321. 331. 334. 335, 337, 342, 419, 420, 424, 426, 427, 429,430, 523, 524, 533, 534, 536, 537, 543, 555, 585, 601. 1 to 13, 22 to 36, 38, 39, 49, 50, 52 to 69, 72 to 74, 79 to90, 92 to 184, 197 to 199, 201, 218, 219, 221, 223 to 249, 254,257 to 275, 279, to 281, 284, 285, 287, 288, 291, 294 to 320,322, to 330, 334, 336, 367, 393 to 395, 398 to 401, 404 to 408,413, 418, 421 to 423, 425, 428 to 431, 432, 434, 437 to 445, 447to 450, 455 to 458, 476, 478 to 502, 525 to 531, 542, 544, 563,564, 568, 569, to 572, 574 to 577, 579, 580. 16, 21, 40, 41, 42, 71, 78, 196, 200, 217, 222, 255, 276 to278, 289, 290, 321, 331, 332, 335, 39, 396, 397, 402, 410 to 412,414, 415, 419, 420, 424, 426, 427, 429, 430, 433, 435, 446, 475,477, 503, 523, 524, 533, 534, 543. 14, 15, 17 to 20, 37, 43 to 48, 51, 70, 75 to 77, 91, 185 to195, 202 to 216, 220, 250 to 253, 256, 282, 283, 286, 292, 293,340, 341, 343 to 392, 409, 436, 451 to 474, 505, to 522, 538 to541, 551 to 553, 556, 565 to to 567, 573, 578, 581 to 5834, 586to 600, 602 to 604, 606 to 615. 16, 21., 40, 41, 42, 71, 78, 196, 200, 217, 222, 255, 276 to278, 289, 290, 227, 339, 342, 396, 397, 402, 410 to 412, 414,415, 433, 435, 446, 475, 477, 503, 536, 537, 555, 585, 601.
Sheet No. 2:
816, 817, 824, 829, 830, 835 to 838, 856, 861, 863, 865, 876,878 to 884, 887, 888, 923, 930 to 934, 936 to 938, 940, 941 to951, 981, 1048, 1049, 1059, 1062 to 1064, 1072, 1076, 1078, 1088to 1094, 1109 to 1111, 1114, 1115, 1117, 1118, 1120 to 1124,1148, 1149, 1163, 1164, 1184, 1185, 1188 to 1192, 1194 to 1197,1199 to 1236, 1238 to 1241, 1257 to 1262, 1267, 1270, 1274, 1279,1280, 1282, 1283, 1290, 1295 to 1303, 1305 to 1317, 1319 to 1322,1328 to 1330, 1339, 1348 to 1354, 1369, 801, 848, 877, 889, 890, 891, 952, 1046, 1047, 1070, 1071,1073, 1074, 1077, 1087, 1108, 1116, 1125, 1193, 1198, 1237, 1242,1245, 1268, 1294, 1318, 1335 to 1338, 1340 to 1342, 1345 to 1347,1365, 1370. 806, 807, 809, 810, 820, 825, to 828, 831 to 834, 842, 844 to847, 842, 844, 847, 849, 859, 885, 892, 934, 927, 929, 953, 951,958, 975, 977, 978, 982, 985, 987, 988, 1033 to 1036, 1040 to1052 to 1048, 1060, 1061, 1067, 1075, 1112, 1113, 1134, 1136,1150, 1151, 1157 to 1162, 1263 to 1266, 1356, 1366, 1376, 1377. 801, 843, 848, 853, 877, 889, 890, 891, 893, 905, 906, 952,955, 979, 980, 984, 1032, 1039, 1046, 1047, 1051, 1066, 1068,1070, 1073, 1074, 1080, 1105, 1107, 1108, 1132, 1133, 1135, 1137,1147, 1156, 1168, 1171, 1193, 1198, 1318, 1365. 802 to 805, 808, 811 to 815, 818, 819, 821 to 823, 839 to 841,850 to 852, 854, 855, 857, 858, 860, 862, 864, 866 to 875, 886,894 to 904, 907, 907 to 922, 925, 926, 956, 957, 959 to 974, 976,983, 986, 989 to 1031, 1036, 1038, 1065, 1069, 1079, 1081 to1086, 1095, to 1103, 1104, 1106, 1119, 1126 to 1131, 1138 to1146, 1152 to 1155, 1165 to 1167, 1169, 1170, 1172 to 1183, 1186,1187, 1243, 1244, 1246 to 1256, 1269, 1271 to 1273, 1275 to 1278,1281, 1284 to 1289, 1291 to 1289, 1291 to 1293, 1304, 1323 to1327, 1331 to 1334, 1343, 1344, 1355, 1357 to 1364, 1367, 1368,1371 t5o 1375, 1378. 843, 853, 889, 893, 905, 906, 955, 979, 980, 984, 1032, 1039,1051, 1066, 1068, 1070, 1071, 1077, 1080, 1087, 1105, 1107, 1108,1116, 1125, 1132, 1133, 1135, 1137, 1147, 1156, 1168, 1171, 1237,1242, 1245, 1268, 1294, 1335 to 1338, 1340 to 1342, 1345 to 1347,1370.
Sheet No. 3:
2000, 2001, 2002, 2006 to 2014, 2041 to 2043, 2050, 2053,2054. 1910, 1930, 2004, 2005, 2015, 2016, 2017, 2019, 2027, 2029,2051, 2052, 2062, 2064.   1010. 1930, 2029, 2062, 2064. 1901 to 1909, 1911 to 1929, 1931 to 1999, 2003, 2018, 2020 to2026, 2028 to 2040, 2044 to 2049, 2055, to 2061, 2063. 2004, 2005, 2015, 2016, 2016, 2019, 2027, 2051, 2052.
Table 30[See column (5) of Schedule I]Mouza Hadia
Substantially waterbody oriented area Agricultural area Urban/Rule settlementarea
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (full) Dag No. (part) Dag No. (full)
Sheet No. 1:
29, 31, 45 to 61. 1 to 8, 11 to 28, 32 to 44.     9, 10, 30. 1 to 8, 11 to 28, 32 to 44.
Sheet No. 2:
106, 115, 187, 188, 195, 241 to 243, 262 to 265, 267, 283 to286, 319 to 323, 325 to 327, 440 to 451, 452, 454, 455, 469, 470,481 to 487, 494, 495 to 497, 498, 499, 500, 505 to 507, 508 to528, 533, 544, 551, 552, 553, 555, 567 to 569, 571 to 575, 577,578. 101, 102, 104, 107, 107, 112 113, 114, 116, 117, 118, 119 to121 212, 214, 217, 218, 219, 244 to 261, 300 to 311, 350 to 367,399, 415 to 424, 478, 534, 536, 545, 546, 558 to 566, 570, 576,579 to 621.   104, 108 to 144. 122 to 186, 189 to 194, 196 to 199, 200 to 211, 213, 215, 217,220 to 239, 240, 266, 268, 269, 270 to 282, 287 to 289, 290 to299, 312 to 318, 324, 328, 329 to 342, 343 to 349, 368 to 370,371 to 393, 384, 395, 396, 397, 398, 400 to 414, 425, 426, 427 to429, 430 to 439, 453, 456 to 468, 471 to 477, 479, 480, 488 to493, 501 to 504, 529 to 532, 538, to 543, 547 to 550, 554, 556,557, 560. 101 to 102, 107, 108 to 111, 113, 116, 117, 118, 119, to 121212, 214, 216, 218, 219, 244 to 261, 300 to 311, 350 to 367, 399,415 to 424, 478, 534, 536, 545, 546, 558 to 566, 570, 576, 579 to621.
Sheet No. 3:
801 to 802, 804 to 808, 816, 822, 827, 902, 903, 920, 955,961, 962, 964, 975, 1945, 1946. 814, 838, 839, 913, 921, 928. 830, 952, 979. 814, 817, 818, 821, 821, 823, 826, 838, 839, 898, 900, 913,921, 927, 928, 929, 934, 935, 980, 993 to 995, 1907 to 1909,1911, 1916. 803, 809 to 813, 815, 819, 824, 825, 828, 829, to 837, 840,899, 901, 904 to 912, 914 to 919, 922 to 926, 930 to 933, 936 to939, 942 to 944, 947, 954, 956, 957, 959, 960, 963, 965, to 978,981 to 992, 996 to 1000, 1901, 1902 to 1912 to 1915, 1912 to1915, 1917 to 1944, 1947 to 1952. 814, 817, 818, 821, 823, 826, 838, 839, 898, 900, 913, 927,928, 929, 934, 935, 980, 993 to 995, 1907 to 1909, 1911, 1916.
Sheet No. 4:
1088, 1094, 1097 to 1117, 1132, 1160, 1262, 1238, 1240, 1247,1248, 1254. 1090 to 1093, 1096, 1118, 1119, 1124 to 1127, 1243, 1250,1262, 1267. 1246, 1290 to 1295,1324, 1336, 1337, 1349. 1141, 1145, 1176, 1243, 1323, 1325, 1326, 1335, 1343, 1348. 1001 to 1087, 1089, 1095, 1120, to 1123 1128, 1129, 1130,1131, 1133 to 1140, 1142 to 1144, 1146 to 1159, 1161 to 1175,1177 to 1237, 1239, 1241 to 1242, 1244, 1245, 1249, 1251, 1252,1253, 1255, 1257 to 12611263 to 1266, 1268 to 1322, 1327, 1328 to1334, 1338 to 1342, 1344 to 1347, 1350, 1351. 1090 to 1093, 1096, 1118 to 1119, 1124 to 1127, 1141, 1145,1176, 1250, 1262, 1267, 1323, 1325,1326, 1335, 1343, 1348.
Table 31[See column (5) of Schedule I]Mouza Dharmatala Pachuria
Substantially waterbody oriented area Agricultural area Urban/Rule settlementarea
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (full) Dag No. (part) Dag No. (full)
Sheet No. 1:
429, 436, 440 to 444, 456 to 459, 465, 469, 474, 475, 483to485, 486, 487. 33, 79, 130, 134, 318, 358, 376, 439, 455, 460, 466, 467, 468,470, 473, 478, 482, 490. 1 to 32, 34 to 50, 54, 61 to 78, 80 to 102, 104, 105, 107, to129, 131 to 133, 135 to 159, 164, 169 to 192, 197 to 209, 213,214, 220, 221, 223 to 229, 232 to 257, 269 to 279, 295 to 300,322 to 355, 357, 359 to 370, 372 to 374, 380 to 384, 387, 388,390, 393, 384, 411 to 415, 419 to 421, 423 to 425, 428, 431, 432,445 to 454, 461 to 463, 471, 489, 492 to 496. 33, 51 to 53, 55 to 60, 79, 103, 106, 130, 134, 168, 196, 215to 219, 230, 231, 258, 289, 292, 293, 301, 356, 371, 376, 377,385 386, 389, 391, 395, 396, 396, 398, 418, 422, 427, 430, 438,439, 455, 460, 464, 466, 467, 470, 472, 473, 476, 482. 160 to 163, 165 to 167, 193 to 195, 210 to 212, 222, 259 to268, 280 to 288, 290, 291, 294, 302 to 317, 319 to 321, 375, 378,379, 392, 397, 399 to 410, 426, 416, 433 to 435, 437, 477, 479 to481, 488, 491. 51 to 53, 55 to 60, 103, 106, 168, 196, 215 to 219, 230, 231,258, 289, 292, 293, 301, 318, 356, 358, 371, 377, 385, 386, 389,391, 395, 396, 398, 418, 422, 427, 430, 438, 464, 468, 472, 476,478, 482, 490.
Sheet No. 2:
1166, 1223, 1362, 1364, 1365, 1372, 1479, 1480, 1492, 1494,1501, 1583, 1618, 1619, 1624, 1649, 1658. 1051, 1287, 1370, 1373, 1467, 1483, 1484, 1495, 1570, 1581,1630, 1635, 1644, 1646. 802 to 841, 844, 846 to 944, 949, 953 to 957, 961 to 964, 971,972, 975 to 977, 978, 979, 980, 982, 986, 987, 989 to996, 1010 to1013, 1017 to 1019, 1079, 1081 to 1086, 1088 to 1093, 1122 to1125, 1127 to 1135, 1143 to 1161, 1164, 1167, 1168, 1171 to 1173,1304, 1305, 1333 to 1339, 1342, 1344, 1345, 1360, 1389 to 1398,1446 to 1449, 1502, 1503, 1534 to 1543, 1545, 1547 to 1569, 1571to 1578, 1586 to 1609, 1639 to 1643, 1645, 1652 to 1655, 1657,1659 to 1673, 1678, 1681, 1682, 1688 to 1691. 801, 842, 843, 845, 960, 970, 974, 981, 983, 984, 985, 988,999, 1000, 1008, 1078, 1080, 1087, 1137, 1138, 1163, 1183, 1184,1193, 1194, 1302, 1303, 1306, 1307, 1308, 1332, 1343, 1361, 1363,1366 to 1369, 1370, 1371, 1373, 1374 to 1376, 1483, 1484, 1495,1644, 1646. 945 to 948, 950 to 952, 958, 959, 965 to 969, 973, 997, 998,1001 to 1007, 1009, 1014 to 1016, 1020 to 1050, 1052 to 1077,1094 to 1100, 1101 to 1121, 1126, 1136, 1139 to 1142, 1162, 1165,1169, 1170, 1174 to 1182, 1185 to 1192, 1195, 1196 to 1218, 1219,1220 to 1222, 1`224 to 1286, 1288 to 1301, 1309 to 1331, 1340,1341, 1346to 1459, 1377to 1388, 1399 to 1445, 1450 to 1466, 1468to 1478, 1481, 1482, 1384 to 1491, 1493, 1496 to 1500, 1504 to1516, 1518 to 1533, 1580, 1582, 1584, 1585, 1610 to 1617, 1620 to1623, 1625 to 1629, 1631 to 1634, 1636 to 1638, 1647, 1648, 1650,1651, 1656, 1674 to 1677, 1679, 1680, 1683 to 1687. 801, 842, 843, 845, 960, 970, 974, 981, 983, 985, 988, 999,1000, 1008, 1078, 1080, 1087, 1051, 1138, 1163, 1183, 1184, 1193,1194, 1287, 1307, 1308, 1332, 1343, 1361, 1363, 1366 to 1369,1371, 1374 to 1376, 1467, 1467, 1570, 1581, 1630, 1635.
Sheet No. 3:
1801 to 1805, 1808, 1809, 1810 to 1813, 1836 to 1847, 1856 to1858, 1860, 1861, 1863, 1864 to 1867, 1880, 1890, 1896, 1897,1989, 1918 to 1930, 1933,1934, 1939 to 1941. 1815m 1862m 1870, 1874, 1932. 1884, 1905 to 1917. 1814, 1815, 1831, 1848, 1850, 1852, 1855, 1859, 1878, 1885 to1889, 1891, 1892, 1932. 1806, 1807, 1816 to 1835, 1849, 1851, 1853, 1854, 1868 to1869, 1871 to 1873, 1875 to 1877, 1879, 1881 to 1883, 1893 to1895, 1899 to 1904, 1935 to 1938. 1814, 1815, 1831, 1848, 1850, 1852, 1855, 1859, 1862, 1870,1874, 1878, 1885 to 1889, 1891, 1892.
Sheet No. 4:
  2001, 2002       2001, 2002.
Table 32[See column (5) of Schedule I]Mouza Kulberia
Substantially waterbody oriented area Agricultural area Urban/Rule settlementarea
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (full) Dag No. (part) Dag No. (full)
Sheet No. 1:
55, 128, 232, 268, 272, 286, 306, 401, 402. 158, 274, 275, 278, 358, 359, 360, 361, 353, 366,378, 389, 390, 400, 437. 1 to 27, 29 to 31, 36 to 54, 56 to 114, 116 to 126,132, 137 to 139, 147 to 150, 160 to 163, 193 to 220, 223 to 225,227, 228, 240 to 267, 269 to 271, 273, 276, 277, 312 to 357, 362,364, 365, 367 to 377, 379 to 388, 391 to 393, 403 to 410, 412 to418, 423 to 429, 433, 434, 438, 439. 129, 130, 275, 360, 28, 32 to 35, 115, 131, 133 to 136, 140 to 146, 151to 157, 159, 164 to 192, 221, 222, 226, 229 to 231, 233 to 238,239, 279 to 284 287 to 305, 307 to 310, 311, 394 to 399, 411, 419to 422, 430 to 432, 435, 436. 129, 130, 158, 274, 278, 358, 359, 378, 389, 390,499, 437.
Sheet No. 2:
520, 539, 540, 553, 557, 563 to 578, 585 to 587,606 to 612, 615, 628, 635, 660, 666, 668, 669, 670, 682. 554 to 556, 558 to 562, 588, 589, 620, 637, 644,649, 674, 680, 681. 501 to 519, 521 to 538, 541 to 552, 579 to 584, 590to 605, 613, 614, 616 to 619, 621 to 627, 629 to 634, 636, 638 to643, 645 to 648, 650 to 659, 661 to 665, 667, 671 to 679, 683 to690. 554 to 556 558 to 562, 620, 637, 644, 649, 674,680, 681.   588, 589.
Sheet No. 3:
752, 754, 764, 794, 830 to 832, 869, 971, 973, 975,979, 981, 985, 987, 988. 760,763, 774, 791, 798, 800, 805, 877, 907, 909,917, 938, 942, 944, 944, 950, 966, 972, 978, 982, 984, 991, 996,997 , 1004. 761, 762, 765 to 773, 775 to 790, 792, 793, 797,806 to 819, 822, 827, 833 to 847, 860, 864, 865, 870 to 873, 879to 882, 885 to 896, 898 to 906,. 910 to 816, 918, 920 to 933,939, 951 to 955, 957 to 965, 967 to 969, 993 to 995 , 998, 1010to 1012 751, 753, 755, 760, 763, 774, 791, 795, 796, 798,799, 800, 804, 805, 811, 824, 826, 828, 848, 849, 855 to 859,874, 875, 877, 883, 897, 909, 917, 919, 934, 938, 945, 950, 956,966, 970, 972, 977, 978, 982 to 984, 991, 992, 996, 997, 1003 to1005. 756 to 759, 801, 802, 804, 806, 812 to 821, 823,825, 829, 850 to 854, 861 to 863, 866 to 868, 876, 878, 884, 908,935 to 937, 940, 941, 943, 946 to 949, 974, 976, 980, 986, 989,990, 999 to 1001, 1002, 1006 to 1009, 1013 to 1020. 751, 753, 755, 795, 796, 799, 803, 811, 824, 826,828, 848, 849, 855 to 859, 883, 896, 907, 919, 934, 942, 944,945, 956, 970, 972, 977, 078, 983, 991, 992, 1003, 1005.
Sheet No. 4:
1141, 1218, 1228. 1085, 1087, 1111, 1112, 1122, 1123, 1124, 1134,1135, 1138, 1140, 1143, 1163, 1165, 1169, 1172, 1178, 1180, 1185,1187, 1193, 1197, 1202, 1215, 1217, 1220 to 1222, 1226, 1227. 1052, 1053, 1057, 1059, 1061, 1063 to 1075, 1077 to1084, 1086, 1088 to 1110, 1113 to 112w1, 1125 to 1133, 1136,1137, 1139, 1144 to 1159, 1164, 1166 to 1168, 1170, 1171, 117 5to1177, 1179, 1195, 1198 to 1201, 1203 to 1208, 1213, 1214, 1223to 1225. 1051, 1054 to 1056, 1058, 1060, 1062, 1076, 1095,1085, 1087, 1111, 1112, 1122 to 1124, 1134, 1135, 1138, 1140,1142, 1143, 1160, 1162, 1163, 1165, 1169, 1172 to 1174, 1180,1187, 1193, 1194, 1197, 1202, 1210, 1210, 1211, 1215, 1217, 1220to 1222, 1226, 1227. 1161, 1181 to 1184, 1186, 1188 to 1192, 1196, 1209,1212, 1216, 1219, 1229. 1051, 1054 to 1956, 1058, 1060, 1062, 1076, 1124,1140, 1142, 1160, 1162, 1172 to 1178, 1185, 1187, 1194, 1197,1210, 1215.
Sheet No. 5:
1251, 1254, 1276, 1287, 1318. 1252, 1253, 1260, 1264, 1266, 1272, 1275, 1278,1292, 1293, 1316, 1319. 1259,1261, 1277, 1281, 1289 to 1291, 1294 to 1301,1303 to 1305, 1305, 1307 to 1309, 1311. 1255 to 1258, 1260, 1262 to 1266, 1269, 1272, 1275,1278, 1279, 1280, 1283, 1285, 1288, 1293, 1302, 1306, 1310, 1317. 1267, 1268, 1270, 1271, 1273, 1274, 1282, 1284,1284, 1286, 1312 to 1315, 1320 to 1324. 1252, 1253, 1255 to 1258, 1260, 1262, 1263, 1265,1269, 1275, 1279, 1280, 1283, 1285, 1288, 1302, 1306, 1310, 1316,1317, 1319.
Table 33[See column (5) of Schedule I]Mouza Beonta
Substantially waterbody oriented area Agricultural area Urban/Rule settlementarea
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (full) Dag No. (part) Dag No. (full)
Sheet No. 1:
1, 2, 3. 4, 5, 6, 9.     7,8. 4, 5, 6, 9.
Sheet No. 2:
237, 258, 302, 325, 326. 241, 259, 260, 261. 102 to 119, 122, 124, 124 to 232, 234 to 236, 238 to 240, 262,263, 265, 266, 267, 268 to 287, 291 to 296, 304, 327, 329 to 382. 101, 120, 233, 241, 259, 260, 261, 288, 290. 121, 123, 242 to257, 282, 289, 297 to 301, 303, 328. 101, 120, 233, 241, 259, 260, 261, 288, 290.
Sheet No. 3:
401, 402, 405 to 408, 414, 416 to 421, 425, 428 to 434, 437,494, 533, 535, 580. 403, 404, 409 to 413, 415, 422, 426, 495, 542, 551, 574, 575. 423, 423, 427, 438, 439, 440 to 458, 467 to 471, 476, 478 to492, 493, 500, 501, 516 to 523, 525, 529 to 532, 534, 536 to 549,545 to 549, 552, 554, 556 to 560, 566 to 569, 578, 579, 588 to592, 599 to 608, 610. 460, 464, 474, 475, 477, 491, 495, 499, 511, 524, 543, 551,555, 572, 543, 545, 611. 435, 436, 459, 461 to 463, 465, 466, 472, 473, 490, 496 to498, 502 to 510, 512 to 515, 526 to 528, 544, 550, 553, 561 to565, 570, 571, 573, 576, 577, 580 to 587, 595, 597, 598, 600 to607, 612. 403, 404, 409 to 413, 415, 422,426, 460, 464, 474, 475, 477,491, 495, 499, 511, 524, 541, 542, 543, 555, 572, 611.
Sheet No. 4:
1074, 1078, 1171, 1172, 1191, 1228, 1294, 1305. 1266 1001 to 1024, 1026, 1029, 1030, 1032, 1035 to 1042, 1046 to1049, 1061 to 1073, 1075 to 1077, 1079 to 1096, 1099, to 1103,1106 to 1113, 1118, 1120 to 1124, 1131, to 1139, 1141 to 1153,1156 1161 to 1170, 1182 to 1200, 1203 to 1205, 1207, 1209 to1227, 1229 to 1247, 1249 to 1265, 1267 to 1281, 1285, 1289 to1291 1295 to 1299, 1301, 1302, 1304, 1306 to 1317, 1321 to 1374,1375 to 1436. 1031, 1060, 1025, 115, 1140, 1154, 1155, 1248, 1266, 1287,1288. 1027, 1028, 1033, 1234, 1043 to 1045, 1050 to 1059, 1097,1098, 1104, 1105, 1114, 1116, 1117, 1119, 1125 to 1130, 1157 to1160, 1173 to 1181, 1201, 1202, 1206, 1208, 1282 to 1284, 1286,1292, 1293, 1300, 1303, 1318 to 1320, 1374. 1031, 1060, 1025, 1115, 1140, 1154, 1155, 1248, 1287, 1288.
Sheet No. 5:
1501, 1512, 1531, 1565, 1570, 1581, 1835, 1853, 1857, 2075. 1666. ` 1502 to 1511, 1513 to 1530, 1532 to 1564, 1566 to 1569, 1571to 1580, 1582 to 1621, 1623, 1625 to 1662, 1668i to 1670, 1676 to1681, 1683, 1684, 1726 to 1728, 1767 to 1781, 1783, 1785 to 1787,1791 to 1834, 1836 to 1852, 1854 to 1856, 1858 to 1874, 1876,1886 to 1920, 1923, 1928 to 1936, 1939 to 1941, 1948, 1950 to1954, 1962, 1964 to 1996, 2001, 2002, 2013, 2017 to 2074, 2076 to2135, 2141, 2153, 2154, 2159, 2160, 2165, 2176, 2177, 2179 to2184, 2186 to 2200, 4701 to 4718, 4720 to 4792. 1622, 1624, 1664, 1665, 1682, 1790, 1925, 1937, 1947, 1956,2016, 2143. 1663, 1667, 1671 to 1675, 1685 to 1725, 1729 to 1766, 1782,1784, 1788, 1789, 1875, 1877 to 1885, 1921, 1922, 1921, 1922,1924, 1926, 1926, 1938, 1942 to 1946, 1949, 1955, 1958 to 1961,1963, 2014, 2015, 2146 to 2140, 2142, 2144 to 2152, 2155 to 2158,2161 to 2164, 2166, 2167, 2168, 2169, 2170 to 2175, 2178, 2185. 1622, 1624, 1664 to 1666, 1682, 1790, 1925, 1937, 1947, 1956,1957, 2016, 2143.
Sheet No.6:
2621, 2709.   2201 to 2238, 2241 to 2262, 2265, 2266, 2294, 2301 to 2354,2356 to 2397, 2399 to 2401, 2417, 2446 to 2460, 2463, 2364, 2526to 2535, 2538 to 26152620, 2622 to 2708, 2710 to 2723, 2727,2782, 2783, 2793 to 2836, 2838 to 2884, 2894. 2263, 2300, 2398, 2445, 2461, 2523 to 2525, 2536, 2537, 2724,2781, 2888. 2239, 2240, 2264, 2267 to 2293, 2295 to 2299, 2402 to 2416,2418 to 2444, 2472, 2475 to 2522, 2616 to 2619, 2725, 2726, 2728to 2780, 2784 to 2792, 2837, 2889 to 2893, 2895 to 2897. 2263, 2300, 2298, 2445, 2461, 2523 to 2525, 2536, 2537, 2524,2781, 2888.
Sheet No. 7:
  3187 2901 to 2942, 2945, 2946, 2950 to 2955, 2965 to 2974, 2976 to2978, 3015 to 3017, 3056 to 3062, 3074 to 3080, 3984 to 3093,3113 to 3128, 3131, 3132, 3136 to 3186, 3188 to 3203, 3297 to3214, 3216, 3230, 3231, 3254 to 3256, 3263 to 3265, 3277, 3291,3307 to 3338, 3341, 3351 to 3364, 3389 to 3412, 3415 to 3417,3419 to 3489, 3601, 3626 to 3693, 3695, 3703, 3704. 2949, 2964, 2975, 2979, 3047, 3048, 3055, 3081 to 3083, 3109,3133, 3187, 3206, 3234 to 3236, 3266, 3413, 3414, 3418, 3600,3606, 3608, 3610, 3611, 3700. 2943, 2944, 2947, 2948, 2956 to 2963, 2980 to 3014, 3018 to3046, 3049 to 3054, 3 063, 3073, 3094 to 3108, 3110, 3112, 3129,3130, 3134, 3135, 3204, 3205, 3211, 3215, 3204, 3205, 3211, 3215,3217 to 3229, 3232, 3233, 3237 to 3253, 3257 to 3262, 3267 to3272, 3273 to 3276, 3278 to 3290, 3292 to 3306, 3339, 3340, 3342to 3350, 3365 to 3388, 3590 to 3599, 3602, 3604, 3607, 3709,3612, 3613 to 3623, 3624, 2625, 3694, 3696 to 3699, 3701, 3702. 2949, 2964, 2975, 2979, 3047, 3048, 3055, 3081 to 3083, 3109,3234 to 3236, 3266, 3413, 3414, 3418, 3600, 3603, 3605, 3606,3608, 3610, 3611, 3700.
Table 34[See column (5) of Schedule I]Mouza Tardaha Kapashati
Substantially waterbody oriented area Agricultural area Urban/Rule settlementarea
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (full) Dag No. (part) Dag No. (full)
Sheet No. 1:
1 to 14, 18, 20 to 31, 33 to 42, 44 to 83, 85 to 88, 90, t 97,98 to 101, 750 to 761`, 763, 767, 769 to 771, 781, 791, 793 to800, 4301, 4303, 4304. 19, 43, 84, 89, 762, 764, 766, 768, 772 to 780, 782 to 790,792, 4302, 4305.   15 to 17, 32, 43, 84, 102, 765, 766, 4302, 4305. 757, 758. 15 to 17, 19, 32, 89, 102, 762, 764, 765, 766, 768, 772 to780, 782 to 790, 792.
Sheet No. 2:
103, 107, 113, 13, 157, 158, 187, 190 to 192, 195, 196, 213,220 to 222, 294, 297, 305, 306, 308, 309, 494, 495. 112, 115 to 156, 159 to 183, 184, 186, 201 to 206, 206 to 212,214, 215, 225, 229, 277, 299, 307, 361, 363, 378, 400, 407, 413to 415, 419, 423 to 425, 428 to 430, 477, 487, 491. 104 to 106, 185, 188, 189,193, 197 to 200, 216 to 219, 223,225 226, 228, 230 to 237, 248, 250 to 254, 353, 357, 362, 364 to377, 387 to 390, 397 to 399, 401 o 406, 408 to 412, 416 to 418,420 to 422, 426, 427, 431 to 467, 469 to 476, 478 to 486, 488 to490, 496 to 500, 4501 to 4546. 184, 186, 225, 227, 229, 247, 277, 299, 307, 339, 340, 258,259, 361, 363, 378, 396, 400, 407, 413 to 415, 419, 423 to 425,428 to 430, 477, 487, 491. 108 to 111, 238 to 246, 249, 255 to 276, 278 to 296, 298, 300to 304, 310 to 338, 341 to 352, 354 to 356, 360, 379 to 386, 391to 395, 492, 493. 112, 115 to 156, 159 to 183, 201 to 206, 207 to 212, 214, 215,227, 247, 339, 340, 358, 3559, 396.
Sheet No. 3:
505, 507,, 519 to 521, 672, 673, 4722, 4724, 4726. 502 to 504, 506, 510, 516, 535, 542, 595, 599, 635, 643, 648,660, 679, 682, 684, 685, 713, 723, 4706 to 4709, 4727, 4732,4737, 4738, 4740 to 4741. 501, 508, 509, 514, 515, 517, 518, 522 to 534, 540, 541, 543,546, 547, 558 to 594, 596 to 598, 600 to 617, 650 to 655, 659,661 to 671, 674 to 678, 680, 681, 683, 686 to 712, 714 to 722,724, 725, 728, 729, 732 to 749, 3701 to 4705, 4710 to 4721, 4723,4725, 4733 to 4736, 4739, 4742 to 4768. 502 to 504, 506, 510, 511 to 513, 516, 535, 542, 544, 549,595, 599, 636 to 640, 643, 648, 649, 658, 660, 679, 682, 684,685, 713, 4706 to 4709, 4727, 4727, 4737, 4732, 4740, 4741. 536 to 539, 545, 548, 550 to 557, 618 to 628, 629 to 634, 641,642, 644 to 647, 656, 657, 726, 727, 730. 511 to 513, 544, 549, 549, 635 , 636 to 640, 648, 649, 658,731.
Sheet No. 4:
862, 863, 867, 868, 869, 870, 873 to 879, 880 to 882,886 to891, 906 to 909, 927 to 929, 962. 802, 811, 865, 866, 883, 899, 900, 901, 910, 911, 923, 926,930, 937, 960, 963, 5643. 805 to 809, 810, 812 to 816, 821 to 825, 838 to 861, 864, 871,872, 884, 885, 892 to 895, 912, 913, 917, 924, 925, 931 to 936,941 to 945, 951 to 956. 802, 811, 827, 828, 831, 865, 866, 883, 898, 899,904, 910,911, 923, 926, 930, 933 to 935, 937, 960, 961, 963. 803, 804, 817 to 820, 826, 829, 830, 832 to 837, 896, 897,903, 905, 914 to 916, 918 to 922, 930, 938, 939, 940, 946 to 950,957 to 959. 827, 828, 831, 898, 900, 901, 904, 961, 5643.
Sheet No. 5:
  1002, 1005, 1006, 1013, 1014, 1017, 1020, 1041, 1056, 1080. 1016,1032, 1033, 1035, 1036, 1037, 1042 to 1055, 1074 to 1079. 1015, 1017 to 1020, 1021, 1022, 1024, 1025, 1031, 1034, 1039,1041, 1056, 1068, 1069, 1073, 1080. 1003, 1004, 1007 to 1012, 1023, 1026 to 1030, 1038, 1056 to1067, 1070 t 1072, 1081, 1082, 5644 to 5649. 1002, 1005, 1006, 1013 to 1015, 1021, 1022, 1024, 1024, 1025,1031, 1034, 1034, 1039, 1068, 1069, 1073.
Sheet No. 6:
1112 to 1114, 1138, 1230, 1231, 5326, 5335, 5338, 5374, 5377,5379, 5628, 5634. 1102, 1103, 1152, 1153, 1156, 1179 to 1199, 1234, 1239, 1259,1286, 1287, 1288, 5325, 5342, 5472, 5530, 5627. 1101, 1104 to 1111, 1115 to 1137, 1139 to 1151, 1154 to 1157to 1159, 1161, 11745, 1175, 1176, 1178, 1202 to 1206, 1209 to1225, 1232, 1233, 1235 to 1238, 1240 to 1258, 1260 to 1268, 1273to 1285, 1289 to 1300, 5301 to 5324, 5327 to 5334, 5336, 5337,5339 to 5341, 5343 to 5373, 5375, 5376, 5378, 5380 to 5407, 5513to 5529, 5532 to 5561, 5562, 5563 to 5565, 5566, 5567, 5568 to5600, 5601 to 5626, 5629 to 5633, 5635 to 5642. 1102, 1103, 1152, 1153, 1155, 1156, 1160, 11897, 1200, 1201,1206, 1208, 1226, 1227, 1229, 1234, 1239, 1286, 1287, 1288, 5325,5342, 5472, 5530, 5531, 5627. 1162 to 1173, 1177, 1228, 5408 to 5471, 5473 to 5512. 1155, 1160, 1179 to 1199, 1200, 1201, 1207, 1208, 1226, 1227,1229, 5531.
Sheet No. 7:
1316, 1317, 1377. 1301, 1313, 1320, 1321, 1322, 1323, 1325, 1329, 1351, 1353,1354, 1356, 1357, 1362, 1378, 1379, 1382, 1383, 1384, 1385, 1386,1387, 1388, 1390, 1403, 1407. 1302 to 1312, 1314, 1315, 1331 to 1339, 1341, 1342, 1352, 1359to 1361, 1363 to 1376, 1381, 1399 to 1402, 1404, 1412, 5650. 1301. 1313, 1318, 1319, 1320, 1322, 1323, 1324,. 1325, 1329,1340, 1343 to 1350, 1351, 1353, 1354, 1356, 1357, 1362, 1378,1379, 1380, 1382, 1383, 1386, 1390, 1403, 5651. 1326 to 1328, 1330, 1355, 1358, 1389, 1391 to 1398, 1405,1406, 1408 to 1411, 1413 to 1417, 5652 to 5669. 1313, 1318, 1319, 1321, 1323, 1324, 1349, 1343 to 1350, 1378,1379, 1380, 1382, 1383, 1384, 1485, 1386, 1386, 1387, 1388, 1407,5651.
Sheet No. 8:
  1452, 1465, 1469, 1528, 1529, 1530. 1453 to 1464, 1466 to 1468, 1470, 1471, 1523 to 1525, 1527. 1452, 1465, 1469, 1526, 1528, 1530.   1452, 1526, 1529.
Sheet No. 9:
  1601, 1647, 1657, 1677. 1603 to 1616, 1620, 1655, 1656, 1658, 1659, 1659, 1664 to1666, 1674, 1675. 1601, 1602, 1621 to 1623, 1652 to 1654, 1657, 1667, 1668,1671, 1672, 1673, 1676, 1677, 1678. 1617 to 1619, 1624 to 1630 1631 to 1646, 1648 to 1651, 1669,1670 1601, 1602, 1621 to 1623, 1247, 1652 to 1654, 1657, 1667,1668, 1671, 1672, 1673, 1676, 1677, 1678.
Sheet No. 10:
2156, 2158, 2171, 2187, 2191, 2218, 2265, 2267, 2276, 2282,2294, 2296, 2306, 2308, 2314, 2330, 2425, 2427, 2428. 1851, 2129, 2132, 2172, 2209, 2222 to 2224, 2273 to 2275,2277, 2285, 2287, 2309, 2310, 2488, 2515, 2522, 2523, 2531, 2537,2538, 2539. 1701 to 1732, 1749 to 1850, 1852 to 1854, 1856 to 1869, 1871,1879 to 1890, 1891, to 212, 2130, 2131, 2133 to 2159 2152 to2155, 2163, 2164, 2166 to 2168, 2170, 2181 2182, 2200 to 2201,2205 to 2208, 2212 to 2215, 2220, 2221, 2225 to 2230, 2233, 2240to 2256, 2259, 2262, 2263, 2286, 2288 to 2291, 2494, 2495, 2497to 2510, 2518, 2520, 2521, 2525 to 2528, 2540 to 2543, 2546,2547, 4033. 1851, 1877, 2132, 2151, 2165, 2178 to 2180, 2183, 2204, 2209to 2211, 2231, 2232, 2236, 2238, 2239, 2279. 2489, 2490, 2493,2529, 2530, 2532, 2533, 2534. 1733 to 1748, 1855, 1870, 1872 to 1876, 1878 to 2128 to 2157,2159 to 2162, 2169, 2172 to9 2177, 2184 to 2186, 2188 to 2190,2192 to 2199, 2202, 2203, 2216, 2217, 2219, 2222 to 2224 2234,2235, 2237, 2257, 2258, 2260, 2261, 2264, 2266, 2268 to 2274,2278, 2280, 2281, 2283, 2384, 2292, 2393, 2295, 2297 to 2305,2307, 2311 to 2313, 2315 to 2329, 2331 to 2389, 2391 to 2424,2326, 2329 to 2487, 2491, 2492, 2496, 2511 to 2514, 2516, 2517,2519, 2524, 2531, 2535, 2536, 2544, 2545. 1877, 2129, 2151, 2165, 2172, 2178 to 2180, 2183, 2204, 2209to 2211, 2222 to 2224, 2231, 2232, 2236, 2238, 2239, 2273 to2275, 2277, 2279, 2285, 2287, 2309, 2310, 2488, 2489, 2490, 2493,2515, 2522, 2523, 2529, 2530, 2532, 2533, 2534, 2537, 2538, 2539.
Sheet No. 11:
2609, 2705, 2707, 2714, 2722, 2716, 2717, 2729, 2724, 2807,2809, 2843, 2867, 2913, 2941, 2954, 3211 to 3243, 3250, 3251,3414, 3419, 3420. 2803, 2804, 2905, 2911, 3244, 3320, 3405, 3413, 3416, 3421. 2601 to 2608, 2610 to 2635, 2639, 2640, 2652 to 2675, 2698 to2703, 2710, 2726 to 2770, 2772 to 2798, 2850 to 2865, 2948 to2953, 2955 to 2965, 2968 to 3002, 2014 to 2018, 3022 to 3031,3037 to 3058, 306 to 3074, 3076, 3087, 3089, 3101, 3103 to 3105,3112 to 3114, 3117 to 3126, 3147 to 3210, 3245 to 3249, 3252 to3266, 3269 to 3272, 3274 to 3278, 3280 to 3316, 3328, 3329, 3332to 3334, 3336 to 3404, 34306, 3407, 3411, 3412, 3415, 3417, 3418,3425, 3427, 3428. 2966, 2967, 3088, 3095, 3096, 3244, 3267, 3268, 3273, 3279,3405, 3409. 2636 to 2638, 2641 to 2651, 2676 to 2697, 2704, 2706, 2708,2709, 2711, 2713, 2715, 2718, 2719, 2721 t 2723, 2725 2771 2799to 2802, 2805, 2806, 2808, 2810 to 2817, 2818 to 2842, 2844 to2849, 2866, 2868 to 2904, 2906 to 2910, 2912, 2914 to 2928, 2929to 2940, 2942 to 2947, 30003 to 3013, 3019 to 3021, 3032 to 3036,3059 to 3065, 3075, 3077 to 3086, 3090 to 3094, 3096, 3098, 3099,3100, 3102, 3106 to 3111, 3115, 3116, 3127 to 3146, 3317 to 3319,3321 to 3327, 3330, 3331, 3335, 3408, 3410, 3422 to 3424, 3426. 2803, 2804, 2905, 2911, 2966, 2967, 3088, 3095, 3097, 3267,3268, 3273, 3279, 3320, 3405, 3409, 3413, 3416, 3421.
Sheet No. 12:
3502, 3503, 3504, 3505, 3508, 3510, 3534, 3550, 3573, 3574,3588, 3617, 3618, 3624, 3625, 3631, 3639, 3641, 3691, 3923, 3966,3988, 4028, 4030. 3533, 3549, 3551 to 3553, 3621, 3649, 3653, 3653, 3659, 3734,3768, 3774, 3834, 3913 to 3917, 3959, 3960, 3961, 3967, 3974,4015, 4026. 3667, 3706 to 3711, 3713 to 3715, 3721 to 3724, 3729 to 3731,3747, 3766, 3777, 3779, 3805, 3806, 3808, 3809, 3812 to 3816,3820, to 3822, 3824 to 3832, 3835 to 3912, 2918 to 3922, 3924 to3958, 3962, 3968 to 3973, 3965 to 3987, 3989 to 4008, 4010, 4012to 4016 to 4023, 4027, 4040. 3641, 3612, 3667, 3775, 3776, 3778, 3823, 3833, 3834, 3913 to3917, 3959, 3961, 3967, 3974, 4015, 4029. 3501, 3506, 3507, 3509, 3510, 3511 to 3532, 3535 to 3548, 3554to 3572, 3575 to 3587 3589 to 3616, 3619, 3620, 3622, 3623, 3626to 3630, 3632 to 3638, 3640, 3642 to 3648, 3650 to 3652, 3654 to3658, 3660 to 3666, 3668 to 3690, 3692 to 3705, 3716 to 3720,3725 to 3728, 3732, 3733, 3735 to 3746, 3748 to 3765, 3769 to3773, 3780 to 3804, 3807, 3810, 3811, 3817 to 3819, 3963, 3964,3965, 4009, 4011, 4024, 4025, 4031, 4032, 4034 to 4039. 3533, 3549, 3551 to 3553, 3621, 3641, 3649, 3653, 3659, 3712,3734, 3767, 3768, 3774 to 3776, 3778, 3823, 3960, 4026, 4029.
Table 35[See column (5) of Schedule I]Mouza Kalikapur
Substantially waterbody oriented area Agricultural area Urban/Rule settlementarea
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (full) Dag No. (part) Dag No. (full)
Sheet No. 1:
  375        
Table 36[See column (5) of Schedule I]Mouza Dhapa Manpur
Substantially waterbody oriented area Agricultural area Urban/Rule settlementarea
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (full) Dag No. (part) Dag No. (full)
Sheet No. 3:
227 to 231, 232 to 236, 237, 238, 239. 226     214 215, 216, 217, 219, 220, 221.
Sheet No. 4:
  334, 335, 378, 379.     326, 327, 336 to 377, 380 to 385, 387, 388, 389 to 399, 430,432 to 456, 478 to 480, 482 to 485. 312, 315, 325, 328, 329, 331, 333, 334, 335, 378, 379, 431,481.
Sheet No. 5:
503 to 512, 516. 501, 502.     513, 514, 515, 517, 518 to 520, 521 to 526. 501, 502.
Sheet No. 6:
601 to 604, 612 to 614.          
Sheet No. 7:
704, 714, 716.       701, 702, 703  
Sheet No. 8:
951 to 967, 974 to 989, 992, 994, 1003, 1004 to 1014, 1015 to1022.       968 to 973, 993.  
Sheet No. 9:
776 to 779, 784 to 788,          
Sheet No .10:
801 to 818.          
Sheet No. 11:
830, 833 to 835, 852, 8576, 859, 865, 869 to 879, 882 884,886, 888, 889 890, 891, 893, to 895, 898,899, 902, 904 to 910,826, 927, 930 to 933, 939, 940, 945, 946, 948 to 950, 2255, 2257,2259, 2260, 2269, 2270, 2272 to 2270, 2272 to 2277, 2279, 2280,2282, 2284, 2285, 2286, 2287, 2290, 2300, 2301. 860, 862, 867, 880, 881, 885, 886, 896, 900, 901, 903, 929,2283.     826 to 829, 831, 832, 836 to 851, 853, 854 to 856, 858, 861,863, 864, 866,868, 883, 892, 897, 911 to 925, 928, 934 to 938,941, 942 to 944, 947, 2256, 2258, 2261 to 2268, 2271, 2278, 2281,2288, 2289, 2291 to 2299, 2302. 860, 862, 867, 880, 885, 881, 886, 896, 900, 901, 903, 929,2283.
Sheet No. 12:
1088, 1089, 1090 to 1093, 1094, 1095, 1097, 1098, 1102, 1103,1104, 1105, 1107, 1108, 1112 to 1119, 1121 to 1132, 1134 to 1119. 1081, 1083, 1084, 1086, 1087, 1096, 1100, 1101, 1106, 1120,1109 to 1111.     1051 to 1058, 1059 to 1070, 1071 to 1080, 1082, 1085, 1106,1133, 1200, 1201, 1202. 1081, 1083, 1034, 1036, 1087, 1096, 1100, 1101, 1106, 1120,1109 to 1111.
Sheet No. 13:
1306, 1307, 1308, 1311 to 1314, 1319 to 1336, 1339, 1341 to1346, 1347 to 1356, 1359 to 1400 1403 to 1405, 1406, 1410, 1428,1431, 1435 to 1483, 1491, 1494, 1497, 1499, 1512 to 1514, 1538 to1544, 1548 to 1553 to 1555, 1556 to 1560, 1562 to 1579, 4001.       1301 to 1305, 1309, 1310, 1315 to 1340, 1357, 1358, 1401,1402, 1407 to 1409, 1411 to 1413, 1414 to 1426, 1429, 1430, 1432to 1434, 1484 to 1490, 1492, 1493, 1495, 1496, 1498, 1500 to1511, 1515 to 1537, 1545 to 1547, 1561, 1580 to 1597, 1598, 1599,1600. 1427, 1554.
Sheet No. 14:
1601 to 1653, 1655 to 1666, 1736 to 1803.       1667 to 1735.  
Sheet No. 15:
1951 to 1953, 1961, 1975, 1977, 1981 to 1999, 2001 to 2043,2049 to 2082, 2083, 2084 to 2097, 2099 to 2100, 2102 to 2115,2117, 2126 to 2136, 2242 to 2250, 24355 to 2358, 2359 to 2364. 1963, 1964, 1968, 2000, 2098, 2101, 2116.     1054, 1956 to 1960, 1962, 1065 to 1967, 1069, 1970 to 1974,1976, 1978 to 1980, 2044 to 2048, 2118, 2125. 1963, 1964, 1968, 2000, 2116.
Table 37[See column (5) of Schedule I]MouzaThakdari
Substantially waterbody oriented area Agricultural area Urban/Rule settlementarea
(I) (II) (III)
Dag No. (full) Dag No. (part) Dag No. (full) Dag No. (full) Dag No. (part) Dag No. (full)
781, 931, 932, 933 to 935, 941, 943, 947. 942, 955, 973.     936 to 940, 944 to 946, 948 to 954, 956. 942, 955. 973.

II

[See column (c) of section 12]Map