Section 39(1)(a) in Haryana Municipal Corporation Election Rules, 1994

[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Haryana - Subsection

Section 39(1)(a) in Haryana Municipal Corporation Election Rules, 1994

(a)a notice specifying the polling area the electors of which are entitled to vote at the polling station and where the polling area has more than one polling station, the particulars of the electors so entitled; and

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State of Haryana - Subsection

Section 39(1)(a) in Haryana Municipal Corporation Election Rules, 1994