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State of Haryana - Section

Section 39 in Haryana Municipal Corporation Election Rules, 1994

39. Arrangements at polling stations.

(1)Outside each polling station there shall be displayed prominently -
(a)a notice specifying the polling area the electors of which are entitled to vote at the polling station and where the polling area has more than one polling station, the particulars of the electors so entitled; and
(b)a copy of the list of contesting candidates.
(2)At each polling station, there shall be set up one or more voting compartments in which electors can record their votes screened from observation.