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Union of India - Section

Section 7 in The Mormugao Harbour Craft Rules, 1976

7. Distinctive numbering of licensed harbour craft.

(1)The owner of a licensed harbour craft shall paint or cause to be painted on a conspicuous part of the bow of the harbour craft on one side, licence number of such craft, upon a dark background in white Arabic numerals of not less than ten centimetres in length and on the quarter of the other side, the number of the harbour craft, as indicated in the licence.
(2)No person shall paint or counterfeit or cause to be painted or counterfeited upon any harbour craft not duly licensed under rule 4, any such numbers aforesaid or any other mark likely to induce the belief that such harbour craft has been so licensed.