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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Maharashtra - Subsection

Section 1(2) in The Maharashtra State legal Aid and Advice Scheme, 1979

(2)[ It shall come into force on such date as the Board may by notification in the Official Gazette, appoint.] [This scheme has been brought into force with effect from 10th September, 1979 by Boards Order, No. LAB. 1078/1689/(127)-XIV, dated the 10th September, 1979.]