Section 1 in The Maharashtra State legal Aid and Advice Scheme, 1979
1.
(1)This Scheme may be called the Maharashtra State Legal Aid and Advice Scheme, 1979.(2)[ It shall come into force on such date as the Board may by notification in the Official Gazette, appoint.] [This scheme has been brought into force with effect from 10th September, 1979 by Boards Order, No. LAB. 1078/1689/(127)-XIV, dated the 10th September, 1979.]
