Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

Chota Nagpur Division - Subsection

Section 31(2)(e) in Chota Nagpur Tenancy Act, 1908

(e)the date (as nearly as it can be ascertained) when the said general rate was last adjusted in the village;