Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Maharashtra - Subsection Section 44(1) in The Maharashtra State Board Of Nursing And Paramedical Education Act, 2013 (1)The Board may make regulations with the approval of the Governing Council, for the purposes of carrying into effect the provisions of this Act.
