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State of Maharashtra - Section

Section 44 in The Maharashtra State Board Of Nursing And Paramedical Education Act, 2013

44. Powers of Board to make regulations.-

(1)The Board may make regulations with the approval of the Governing Council, for the purposes of carrying into effect the provisions of this Act.
(2)In particular and without prejudice to the generality of the foregoing power, such regulations may provide for all or any of the following matters, namely:-
(a)the constitution, powers and duties of the Committee appointed under section