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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(4) in Gujarat District Mineral Foundation Rules, 2016

(4)Immediately upon appointment, each member of the Executive Committee, including the Chairperson, Vice Chairperson and the Member Secretary shall submit to the Executive Committee, particulars of their e-mail address, postal address, telephone number and other particulars.