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State of Gujarat - Section

Section 5 in Gujarat District Mineral Foundation Rules, 2016

5. The Executive Committee.

(1)The members of the Executive Committee shall comprise of the following:
Sr. No. Particulars of office of the member Designation of Members in the ExecutiveCommittee
1. District Collector Chairperson
2. District Development Officer Vice-Chairperson
3. District Forest Officer Member
4. District Planning Officer Member
5. District Geologist / Assistant Geologist Member
6. Chief District Health Officer Member
7. District Education Officer Member
8. Executive Engineer, Gujarat Water Supply andSewerage Board Member
9. Executive Engineer, Road &Building (State) Member
10. Executive Engineer, Road &Building(Panchayat) Member
11. District Social Welfare Officer Member
12. Program Officer, Integrated Child DevelopmentScheme (ICDS) Member
13. Director, District Rural Development Agency Member Secretary
(2)The members of the Executive Committee shall be appointed by the Government as an ex-officio basis.
(3)Vacancy of one or more positions in the Executive Committee shall not invalidate the constitution of the Executive Committee.
(4)Immediately upon appointment, each member of the Executive Committee, including the Chairperson, Vice Chairperson and the Member Secretary shall submit to the Executive Committee, particulars of their e-mail address, postal address, telephone number and other particulars.