Himachal Pradesh High Court
Kamal Kishore & Others vs . Simro Devi & Others on 11 October, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Kamal Kishore & Others vs. Simro Devi & Others .
RSA No. 70 of 2022 11.10.2022 Present: Mr. Mukul Sood, Advocate, vice Mr. Ajeet Singh Saklani, Advocate, for the appellants.
Mr. Ajay Chandel, Advocate, for respondent No.1.
Respondents No. 2 to 7 are proceeded ex-parte vide order dated 31.05.2022.
Learned counsel for the appellant seeks adjournment enabling him to go through the record of the courts below. Accepting his prayer, matter is adjourned. List after two weeks.
Interim to continue.
(Vivek Singh Thakur), Judge.
11th October, 2022 (subhash) ::: Downloaded on - 11/10/2022 20:09:25 :::CIS