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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(11) in The Rajasthan Homoeopathic Medicine Board (Examination for Enlisted Homoeopaths) Regulations, 1973

(11)Mental diseases.-Hysteria, Epilepsy, Manal, Melancholia.
(b)Repertory 20 marks:
Method of study and use of Repertory of Homoeopathic Materia Medica.Paper V- Hygiene, Public Health & Medical Jurisprudence-Total marks 100.
(a)Hygiene and Public Health 50 marks.
The nature of disease its causation and means of spreading water soil, Air and Ventilation, Food and diet, personal hygiene, conservancy communicable diseases and their prophylaxis disinfection, small pox and vaccinatious, infectious and contagious diseases, diseases conveyed by food; water supplies, urban and rural sanitation. Health services and organizations at different levels, maternal infant and child welfare, population growth and control, social medicine and Health Education.
(b)Medical Jwispnjdence.-50 marks.