Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Punjab - Subsection Section 28(1) in Punjab Water Resources (Management and Regulation) Act, 2020 (1)The Authority shall adhere to the State policies, as framed and amended from time to time by the State Government, including the Integrated State Water Plan.
