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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in Central Electricity Regulatory Commission (Grant of Connectivity, Long-term Access and Medium-term Open Access in inter-State Transmission and related matters) Regulations, 2009

(2)[ These regulations shall come into force on such date as the Commission may notify:] [Came into force w.e.f. 01.01.2010 vide notification No. L-l/(3)/2009-CERC published in Part m, Section 4, No. 02 of the Gazette of India (Extraordinary) dated 01.01.2010.]Provided that the date for the coming into force of these regulations shall be after the 'detailed procedure' of the Central Transmission Utility has been approved by the Commission.