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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Karnataka - Subsection

Section 29(1)(v) in Karnataka Janapada Vishwavidyalaya Act, 2011

(v)two Members nominated by the Syndicate, of whom one shall be a Professor and one shall be a person nominated by the Chancellor to the Syndicate;