Section 29(1) in Karnataka Janapada Vishwavidyalaya Act, 2011
(1)There shall be a Finance Committee consisting of the following members, namely:-(i)the Vice - Chancellor;(ii)the Secretary to Government in charge of Finance Department or his nominee not below the rank of a Deputy Secretary;(iii)the Secretary to Government incharge of Education or his nominee not below the rank of a Deputy Secretary;(iv)the Secretary to Government incharge of Planning Department or his nominee not below the rank of a Deputy Secretary;(v)two Members nominated by the Syndicate, of whom one shall be a Professor and one shall be a person nominated by the Chancellor to the Syndicate;(vi)one Member nominated by the Academic Council;(vii)the Registrar.
