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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(2)(a) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(a)research programmes and projects undertaken or to be undertaken by the various University units in the State in the field of agriculture. Veterinary Science and Animal Husbandry and other allied Sciences with a view to promoting effective co-ordination;