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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(2) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(2)The Research Council shall consider and make recommendations in respect of-
(a)research programmes and projects undertaken or to be undertaken by the various University units in the State in the field of agriculture. Veterinary Science and Animal Husbandry and other allied Sciences with a view to promoting effective co-ordination;
(b)physical, fiscal and administrative facilities required for implementing research project;
(c)orienting research to meet farmers needs;
(d)integration of research extension education and teaching and participation of research workers in teaching and extension education programme;
(e)any other matter pertaining to research programmes which may be referred to by the Vice-Chancellor of the Board or any other authority of the University.