Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 789] [Entire Act] Bengal Presidency - Subsection Section 789(b) in Police Regulations, Bengal , 1943 (b)On completion of the course at the Police Training College, certain officers shall receive further training in the districts to which they are posted, as laid down in the succeeding regulations.