789. Training at the Police Training College. [§ 12, Act V. 1861].
(a)All officers who are directly appointed shall with the following exceptions, undertake the prescribed course of instruction at the Police Training College as laid down in the Bengal Police Training College Manual. The exceptions are :-(i)Sergeants.(ii)Sub-Inspectors or ex-army men who are exempted by special order of the Inspector-General.(iii)Assistant Sub-Inspectors appointed to specialised posts.(b)On completion of the course at the Police Training College, certain officers shall receive further training in the districts to which they are posted, as laid down in the succeeding regulations.
