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[Cites 0, Cited by 0] [Section 7(15)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(15)(b) in Madhya Pradesh Electricity Balancing and Settlement Code, 2015

(b)Summary of weekly total net Reactive Energy Injection/Drawal during low Voltage (<97%) and high Voltage (>103%) for each Discom;