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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Nagaland - Subsection

Section 7(2) in The Nagaland University Act, 1989

(2)On and from the commencement of this Act, all Colleges Institutions Schools and Departments affiliated to or admitted to the privileges of, or maintained by the North-Eastern Hill University shall stand affiliated to or admitted to the privileges of, or maintained by, the University.