(1)The jurisdiction of the University shall extend to the whole of the State of Assam.(2)On and from the commencement of this Act, all Colleges Institutions Schools and Departments affiliated to or admitted to the privileges of, or maintained by the North-Eastern Hill University shall stand affiliated to or admitted to the privileges of, or maintained by, the University.(3)On and from the date of commencement of this Act, the North-Eastern Hill University shall cease to exercise its jurisdiction in the State of Nagaland.
