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[Cites 0, Cited by 0] [Section 185] [Entire Act]

State of Tamilnadu - Subsection

Section 185(3) in Tamil Nadu Co-operative Societies Rules, 1988

(3)All purchases beyond the monetary limit specified in sub-rule (2)(b) shall be made by the sugar mill only after getting the prior approval of the State Level Advisory Committee consisting of such members as may be decided by the Government, from time to time.