Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(4)] [Section 22] [Entire Act] State of Jammu-Kashmir - Subsection Section 22(4)(iii) in Jammu and Kashmir Saffron Rules, 2018 (iii)The holder of the certificate shall from time to time report to the Registration Authority any change in premises of business or store.