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State of Rajasthan - Section

Section 5 in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Act, 2017

5. Bhamashah card.

(1)On enrolment under section 3, the Authority shall issue to the head of the family a Bhamashah Card in such form, in such manner and on payment of such fees, if any, as may be prescribed
(2)If any member of the family so desires by an application made in this behalf, he may also be issued an additional Bhamashah card in such form, in such manner and on payment of such fees, if any, as may be prescribed.Chapter-III Bhamasbah Resident Data Hub and Protection of Information