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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(1) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Act, 2017

(1)On enrolment under section 3, the Authority shall issue to the head of the family a Bhamashah Card in such form, in such manner and on payment of such fees, if any, as may be prescribed