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State of Odisha - Section

Section 14 in The Orissa Secretariat Service Rules, 1980

14. Appointment to service.

(1)Appointment to different ranks in the service shall be made in the order in which the names appear in the continuing select list as well as select lists for the time being in force.
(2)When a select list is not in force or has been exhausted and it is necessary to make temporary appointments urgently, appointments may be made to different grades of the service on ad hoc basis for a period not exceeding one year on the basis of the lists prepared by the Selection Board under Rule 10 :Provided that ad hoc appointments made under this sub-rule may be extended beyond the aforesaid period with the prior concurrence of the Commission.
(3)Officers appointed to any grade of the service for the first time on the basis of select lists prepared under these rules shall be on probation for a period of one year :Provided that the period of ad hoc appointment made under Sub-rule (2) shall not count towards the period of probation.
(4)Government may for good and sufficient reason extend the period of probation of any officer.