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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(h) in Central Electricity Regulatory Commission (Sharing of Inter State Transmission Charges and Losses) Regulations, 2010

(h)"Approved Short Term Withdrawal" means withdrawal, as per the Short Term Open Access approved by RLDC/NLDC and where such Withdrawal includes all withdrawals cleared on the power exchange;