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[Cites 0, Cited by 0] [Section 65] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 65(1) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(1)Any member of the District Panchayat may resign his office by giving notice in writing to that effect to the President under intimation to the Chief Executive Officer and such resignation, shall take effect from the date of its acceptance by the President.