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[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

State of Manipur - Subsection

Section 52(2)(e) in Manipur International University Act, 2018

(e)all such sums of money or other property, real or personal, as may be acquired, purchased or received by, or transferred to, the University, whether by way of gift, devise, bequest, purchase or otherwise howsoever;