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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Bihar - Subsection

Section 15(iii) in Bihar Tourism Cadre Rules, 2013

(iii)Syllabus of training etc. for those persons who are on probation period and have been appointed by direct recruitment will be, in accordance with the regulation, framed for this purpose by the Cadre Controlling Authority.