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State of Bihar - Section

Section 15 in Bihar Tourism Cadre Rules, 2013

15. Training.

- (i) Person appointed by direct recruitment after the scheduled date will be required to take such training or pass such departmental examination as prescribed from time-to-time by the Cadre Controlling Authority.
(ii)To receive Training of at least four weeks of Hotel Management Institute, Hajipur/Bodhgaya, Hospitality Management organized by the department to get promotion for the members of the service will be necessary:
Provided if it is not possible for reasons recording in writing to organize such training or departmental examination, the Cadre Controlling Authority having got advice from the concerned department may relax the necessity of this provision with approval of Departmental Principal Secretary.
(iii)Syllabus of training etc. for those persons who are on probation period and have been appointed by direct recruitment will be, in accordance with the regulation, framed for this purpose by the Cadre Controlling Authority.