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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(3)(iii) in The Orissa Mining and Geology Service Rules, 1976

(iii)The posts of Geologists, Petrologists, Geophysicists, Geochemists and such other costs as may be declared by Government from time to time in [Group-B] [Substituted vide O.G.No. 4 dated 26.1.2007.] of the Service.