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State of Odisha - Section

Section 3 in The Orissa Mining and Geology Service Rules, 1976

3. [ [Substituted vide Orissa Gazette Part III-A/29.10.1982-Notification. No. 11651-M.G./4.10.1982.]

(1)The service shall consist of three wings, namely - (a) Mineral Administration Wing; (b) Geological Survey and Exploration Wing and (c) Chemical Analysis Wing.
(2)The Mineral Administration Wing shall consist of the following categories of posts, namely :
(i)[ All [Group-A] Senior Grade posts which may be designated as Joint Director, Mines.]
(ii)[ All Group-A Junior Grade posts designated as Deputy Director of Mines, the posts of Mining Engineer and such other posts as may be declared by Government from time to time to be of equivalent status.] [Substituted vide O.G.No. 4 dated 26.1.2007.]
(iii)The posts of Mining Officers, Assistant Mineral Economist and such other posts as may be declared by Government from time to time in [Group-B] [Substituted vide O.G.No. 4 dated 26.1.2007.] of the Service.
(3)The Geological Survey and Exploration Wing shall consist of the following categories of posts namely :
(i)[ All [Group-A] [Substituted vide Orissa Gazette Part III-A/29.10.1982-Notification No. 11651-M.G./ 4.10.1982.] Senior Grade posts which may be designated, as Joint Director, Geology.]
(ii)[ All Group-A Junior Grade posts designated as Deputy Director of Geology, the posts of Mines Manager and such other posts as may be declared by Government from time to time to be of equivalent status.] [Substituted vide O.G.No. 4 dated 26.1.2007.]
(iii)The posts of Geologists, Petrologists, Geophysicists, Geochemists and such other costs as may be declared by Government from time to time in [Group-B] [Substituted vide O.G.No. 4 dated 26.1.2007.] of the Service.
(4)The Chemical Analysis Wing shall consist of the following categories of posts, namely :
(i)[ [Group-A] [Substituted vide Orissa Gazette Extraordinary No. 366/26.3.1990-Notification-SRO No.142/90/15.3.1990.] Junior Grade post which may be designated as Deputy Director, Chemical Analysis.]
(ii)The posts of Analytical Chemists and such other posts as may be declared by Government from time to time in [Group-B] [Substituted vide O.G.No. 4 dated 26.1.2007.] of the service.
(5)There shall be a selection post of Director of Mining and Geology which will be filled up on promotion from the two wings of Mineral Administration and Geological Survey and Exploration as provided in Sub-rule (1) of Rule 10.
(6)The cadre of the service shall consist of the three wings as specified in Sub-rule (1) of Rule 3 with such number of posts and scales of pay and status including the posts of deputation reserve and training reserve as may be declared by Government from time to time.
(7)
(a)An officer last confirmed in any post prior to the date of commencement of these rules shall be deemed to have been recruited to that wing of the service to which the post belongs.
(b)If an officer is not confirmed in any post of the service he shall be deemed to have been recruited to that wing of the service to which the post held by him originally in [Group-B] [Substituted vide O.G.No. 4 dated 26.1.2007.] belongs.]
Part-III Method of recruitment to the service