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State of Uttar Pradesh - Section

Section 46 in U.P. Juvenile Justice (Care and Protection of Children) Rules, 2004

46. Personnel/Staff of a Home.

(1)The personnel strength of a home shall be determined by the State Government according to the duty, posts, hours of duty per day as the base for each category of staff.
(2)The institutional organizational set up shall be fixed in accordance with the size of the home, the capacity, work load, distribution of functions and requirements of programmes.
(3)The whole-time staff in a home may consist of a Superintendent/Project Manager, probation Officer (in case of observation home or special home) Case Workers (in case of Childrens home or Shelter home or after care organization) child welfare officer, Counsellor, Educator Vocational Training Instructor, Medical Staff, Administrative Staff, Care Takers, House Father and House Mother, Store Keeper, Cook. Helper, Washerman, Safai Karamchari, Gardener as determined by the State Government.
(4)The part-time staff, shall include Psychiatrist, Psychologist, Occupational Therapist, and other professional as determined by the Government may be required from time to time.
(5)The staff of the home shall be subject to control and overall supervision of the Superintendent; who by order, shall determine their specific "responsibilities and shall keep the concerned authority informed of such order made by him from time to time.
(6)The duties and responsibilities of the staff under the Superintendent shall be fixed in keeping with the statutory requirements of the Act.
(7)The Superintendent and such other staff who may be required, shall live in the quarters provided for them within the premises of the home.
(8)The number of posts in each category of staff shall be determined by the Government.
(9)The suggested staffing pattern for an institution with a capacity of 100 juveniles or children could be as mentioned below :
Sl. No. Designation No. of Posts
1. Superintendent 1
2. Counsellor 2
3. Case Worker or Probation Officer 2
4. House Mother or House Father 2
5. Educator (Voluntary or part time) 2
6. Vocational Instructor 1
7. Doctor (Part time) 1
8. Paramedical Staff 1
9. Stock-keeper-cum-Accountant 1
10. Driver 1
11. Cook 2
12. Helper 2
13. Sweeper 2
14. Art and Craft-cum-Music Teacher (Part time) 1
15. Gardener 1
  Total 22