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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Uttar Pradesh - Subsection

Section 46(3) in U.P. Juvenile Justice (Care and Protection of Children) Rules, 2004

(3)The whole-time staff in a home may consist of a Superintendent/Project Manager, probation Officer (in case of observation home or special home) Case Workers (in case of Childrens home or Shelter home or after care organization) child welfare officer, Counsellor, Educator Vocational Training Instructor, Medical Staff, Administrative Staff, Care Takers, House Father and House Mother, Store Keeper, Cook. Helper, Washerman, Safai Karamchari, Gardener as determined by the State Government.