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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(c) in The Rules for Grant of Special Scholarships to Students of Backward Classes, 1963

(c)Other charges for books and equipments etc. which are considered minimum for prosecuting studies in the institution in which he is admitted on the certificate of the head of the institution.