Section 7 in The Rules for Grant of Special Scholarships to Students of Backward Classes, 1963
7.
(i)The Scholarship shall be granted for studies only in the institution recognised by the Government. The scholarship shall be paid to meet the expenditure on the following:-(a)Tuition fee.(b)Hostel fee if the boy is admitted at the hostel.(c)Other charges for books and equipments etc. which are considered minimum for prosecuting studies in the institution in which he is admitted on the certificate of the head of the institution.
