Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 129(2)] [Section 129] [Entire Act] State of Maharashtra - Subsection Section 129(2)(b) in The Maharashtra Municipal Corporations Act, 1949 (b)the limits of a [larger urban area] are altered under sub-section (3) of section 3 so as to include any area or a Zillia Parishad,