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[Cites 0, Cited by 0] [Section 7A] [Entire Act]

Union of India - Subsection

Section 7A(7) in The Apprenticeship Rules, 1992

(7)The work diary in Format-2 as specified in Schedule-III shall be maintained by each apprentice and countersigned by his supervisor once in a week.[***] [Omitted '(8)' by Notification No. G.S.R. 686(E), dated 25.9.2019 (w.e.f. 16.3.2001).]